High Courts14 Dec 2022
Subarnamala Nayak Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0132
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 287 of 1,624
High Courts14 Dec 2022Dismissed
M/s. Krushna Chandra Samal Vs Commissioner Of CT & GST, Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0131
High Courts14 Dec 2022Dismissed
Akshaya Sahoo Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0129
High Courts14 Dec 2022Dismissed
Sarathi Mohapatra And Others Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0128
Indian Penal Code, 1860 — Section 34, 302, 324Evidence Act, 1872 — Section 27
High Courts13 Dec 2022Dismissed
Sanjukta Mohanty & Another Vs Branch Manager, REPCO Home Finance Ltd. Cuttack
Orissa High Court · (2022) 12 OHC CK 0127
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts13 Dec 2022Dismissed
Manoj Kumar Sahu And Another Vs Branch Manager, State Bank Of India, Karlamunda Branch, Dist Kalahandi And Another
Orissa High Court · (2022) 12 OHC CK 0126
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts13 Dec 2022Disposed Of
Anasuya Sahoo Vs State Of Orissa & Others
Orissa High Court · (2022) 12 OHC CK 0125
High Courts13 Dec 2022Disposed Of
Satyabhama Samal Vs State Of Orissa & Others
Orissa High Court · (2022) 12 OHC CK 0123
High Courts12 Dec 2022Disposed Of
Prasant Kumar Biswal Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0121
High Courts12 Dec 2022Disposed Of
M/s. Naaraayani Sons Private Limited, Keonjhar Vs Customs, Excise And Service Tax Appellate Tribunal, Eastern Zonal Bench And Others
Orissa High Court · (2022) 12 OHC CK 0120
High Courts12 Dec 2022Allowed
M/s. Kalinga Sponge Iron Ltd., Sundargarh Vs Commissioner Of Commercial Taxes, Orissa, Cuttack And Another
Orissa High Court · (2022) 12 OHC CK 0119
Orissa Value Added Tax Act, 2004 — Section 43
High Courts12 Dec 2022Dismissed
Abanti Rath Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0118
University Grants Commission Act, 1956 — Section 2(f)
High Courts12 Dec 2022
M/s. Shivam Agro Vs State Of Odisha, Represented By The Commissioner Of Sales Tax
Orissa High Court · (2022) 12 OHC CK 0117
Orissa Entry Tax Act, 1999 — Section 9C(5)
High Courts12 Dec 2022Disposed Of
Golekha Chandra Mallik Vs Mamata Mallick
Orissa High Court · (2022) 12 OHC CK 0116
High Courts12 Dec 2022Dismissed
Collector Cum District Project Coordinator, MGNREGA, DRDA, Bargarh Vs Chandrahasya Patel And Others
Orissa High Court · (2022) 12 OHC CK 0115
Indian Penal Code, 1860 — Section 420, 506Mahatma Gandhi National Rural Employment Guarantee Act 2005 — Section 25
High Courts12 Dec 2022Dismissed
Roshan Ali Vs Principal Secretary To Govt & Others
Orissa High Court · (2022) 12 OHC CK 0113
High Courts12 Dec 2022Dismissed
M/s. Kalyani Ventures Vs Branch Manager, Canara Bank, Bhubaneswar Main Branch, Kalpana Square, Bhubaneswar, DistrictKhordha & Another
Orissa High Court · (2022) 12 OHC CK 0112
High Courts10 Dec 2022Disposed Of
Soumya Ranjan Behera Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 294, 302, 341, 506Arms Act, 1959 — Section 27
High Courts09 Dec 2022Allowed
Mamata Mohapatra Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0111
High Courts09 Dec 2022Disposed Of
Dinabandhu Barik Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0110