High Courts09 Jan 2023Dismissed
Purusottam Bindhani Vs UCO Bank, Balasore & Another
Orissa High Court · (2023) 01 OHC CK 0013
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 285 of 1,624
High Courts09 Jan 2023Disposed Of
Satyabhama Patra Vs Regional Director, E.S.I. Corporation And Others
Orissa High Court · (2023) 01 OHC CK 0012
Employees� State Insurance Act, 1948 — Section 75(e), 77Limitation Act, 1963 — Section 14
High Courts09 Jan 2023Disposed Of
B. Tejovati And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0011
High Courts09 Jan 2023Dismissed
Kaiti Karneli Vs Regional Branch Manager, Axis Bank, Bhubaneswar And Another
Orissa High Court · (2023) 01 OHC CK 0010
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts06 Jan 2023Disposed Of
Rajashree Gajendra Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0009
High Courts06 Jan 2023Disposed Of
Ananta Puri Das And Others Vs Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0008
High Courts06 Jan 2023Disposed Of
Maheswar Dash Vs Union Of India And Others
Orissa High Court · (2023) 01 OHC CK 0007
Constitution of India 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 33, 39, 40, 40(3), 49, 49(1)Central Industrial Security Force Rules, 1969 — Rule 65
High Courts06 Jan 2023Disposed Of
Sashisekhar Sar Vs Regional Transport Officer, Bhadrak And Others
Orissa High Court · (2023) 01 OHC CK 0006
Motor Vehicles Act, 1988 — Section 50, 50(2), 51(5)
High Courts06 Jan 2023Allowed
Nrusingha Behera Vs Brajaraj Das And Another
Orissa High Court · (2023) 01 OHC CK 0005
Limitation Act, 1963 — Section 3, 5
High Courts06 Jan 2023Allowed
Shrikant Mohta Vs Republic Of India (CBI)
Orissa High Court · (2023) 01 OHC CK 0004
Constitution of India 1950 — Article 19, 19(1), 19(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 408, 409, 420
High Courts06 Jan 2023Disposed Of
Brajabihiari Palit (since dead) Through LRs Vs Republic Of India
Orissa High Court · (2023) 01 OHC CK 0003
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 420, 463, 464, 467, 471, 511Prevention of Corruption Act, 1940 — Section 5(1)(a), 5(1)(b), 5(1)(c), 5(1)(d), 5(2)
High Courts06 Jan 2023Disposed Of
Tanmay Kumar Sahu And Others Vs State of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0002
High Courts06 Jan 2023Disposed Of
Rinku Moharana Vs State Of Orissa
Orissa High Court · (2023) 01 OHC CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts21 Dec 2022Disposed Of
M/s. Sushree Automotives Vs State of Odisha And others
Orissa High Court · (2022) 12 OHC CK 0160
Motor Vehicles Act, 1988 — Section 2(8), 39Central Motor Vehicles Rules, 1989 — Rule 33, 34, 35, 41, 81, 126Orissa Motor Vehicles Taxation Act, 1975 — Section 5
High Courts21 Dec 2022Disposed Of
Kiranbala Mohanty Vs Atandrita Mishra, A.G.M., State Bank Of India
Orissa High Court · (2022) 12 OHC CK 0159
High Courts20 Dec 2022Allowed
M/s. Maharana Supply and Co., Kotsahi, Tangi Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0158
Orissa Value Added Tax Act, 2004 — Section 3(2), 5, 41, 42, 79(1), 79(7)Odisha Value Added Tax Rules, 2005 — Rule 5(2)
High Courts20 Dec 2022Allowed
Srikanta Kumar Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0157
Constitution of India, 1950 — Article 14, 16, 226, 227Utkal University Act, 1966 — Section 75(15), 75(19), 76(25)Orissa Universities Act, 1989 — Section 3, 24(3)
High Courts20 Dec 2022Disposed Of
Deba Prasad Nayak Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0155
Odisha Hindu Religious Endowments Act, 1951 — Section 27
High Courts19 Dec 2022Disposed Of
Pragati Milk Products Pvt. Ltd. Cuttack Vs Industrial Development Corporation Of Odisha (IDCO) & Others
Orissa High Court · (2022) 12 OHC CK 0154
High Courts19 Dec 2022Disposed Of
Ramakanta Nayak Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0153