High Courts19 Dec 2022Disposed Of
Amarjyoti Educational Trust Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0152
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 286 of 1,624
High Courts19 Dec 2022Disposed Of
Lal Chitaranjan Sekhar Deo (Since Dead) And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0151
High Courts19 Dec 2022Disposed Of
Sumati Dei Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0150
High Courts19 Dec 2022Disposed Of
Jabar Khan Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0149
High Courts14 Dec 2022Dismissed
Manoranjan Bisoyee Vs Vice Chancellor, Berhampur University And Others
Orissa High Court · (2022) 12 OHC CK 0148
High Courts14 Dec 2022Dismissed
Department Of Higher Education, Government Of Odisha And Another Vs Dr. Jayashree Sarangi
Orissa High Court · (2022) 12 OHC CK 0147
High Courts14 Dec 2022Allowed
Mayurbhanj Central Co-operative Bank Ltd Vs Ganeswar Sahu
Orissa High Court · (2022) 12 OHC CK 0146
Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5), 17 1947
High Courts14 Dec 2022Disposed Of
M/s. Seetal Automobiles, Bhubaneswar Vs Odisha Sales Tax Tribunal, Cuttack And Another
Orissa High Court · (2022) 12 OHC CK 0145
High Courts14 Dec 2022Disposed Of
Aruna Kumar Sahoo Vs Sate Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0144
High Courts14 Dec 2022Dismissed
Management of M/s. Tata Refractories Ltd Vs State Of Odisha & Others
Orissa High Court · (2022) 12 OHC CK 0143
Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5)
High Courts14 Dec 2022
Maa Mutyalu Self Help Group, Nabarangpur Vs Commissioner Cum-Secretary, Women And Child Development Dept., Bhubaneswar And Other
Orissa High Court · (2022) 12 OHC CK 0142
High Courts14 Dec 2022Dismissed
K.Gurunath Rao Vs Sate Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0141
High Courts14 Dec 2022Disposed Of
M/s ESL Steel Limited And Another Vs Union Of India And Others
Orissa High Court · (2022) 12 OHC CK 0140
Insolvency and Bankruptcy Code, 2016 — Section 3(10), 5(20), 5(21), 7, 30(2), 31(1)
High Courts14 Dec 2022Disposed Of
Tuni Mallik Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0139
Odisha Scheduled Caste, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Castes Certificates) Act, 2012 — Section 6
High Courts14 Dec 2022Disposed Of
Sri Sri Satyabadi Gopinath Dev Bije Phula Alasa, Puri Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0138
Odisha Hindu Religious Endowments Act, 1951 — Section 19
High Courts14 Dec 2022Disposed Of
Sudharani Sahoo Vs Collector, Dhenkanal And Others
Orissa High Court · (2022) 12 OHC CK 0137
High Courts14 Dec 2022Disposed Of
Akhtar Mahammed Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0136
Odisha Miscellaneous Certificate Rules, 2019 — Rule 10Odisha Information Commission (Appeal Procedure) Rules, 2006 — Rule 7(1)(C)
High Courts14 Dec 2022Disposed Of
Binayak Prasad Mohanty Vs Chief Secretary, Govt. Of Odisha
Orissa High Court · (2022) 12 OHC CK 0135
High Courts14 Dec 2022Disposed Of
Salila Kumar Sarangi And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0134
High Courts14 Dec 2022
Satyendra Nath Khan And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0133
Orissa Estates Abolition Act, 1951 — Section 9