High Courts09 Dec 2022Disposed Of
Jhuni Lata Jena And Others Vs Union Of India And Others
Orissa High Court · (2022) 12 OHC CK 0109
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 288 of 1,624
High Courts09 Dec 2022Disposed Of
Divisional Manager, National Insurance Co. Ltd Vs Smt. Kanakalata Rout And Another
Orissa High Court · (2022) 12 OHC CK 0108
High Courts09 Dec 2022Disposed Of
M/s. Shriram General Insurance Company Ltd., represented through its Authorized Signatory, Sitapur, Jaipur, Rajasthan Vs Smt. Maliani Bagh And Another
Orissa High Court · (2022) 12 OHC CK 0107
High Courts09 Dec 2022Disposed Of
Sulochana Mohapatra And Others Vs Sekh Samsudin And Another
Orissa High Court · (2022) 12 OHC CK 0106
High Courts09 Dec 2022Dismissed
Keshab Chandra Badu Mohapatra (Since Dead) Represented By Biranci Narayan Batu And Others Vs Managing Trustee Of Sri Katyayani Trust, Brundaban And Others
Orissa High Court · (2022) 12 OHC CK 0105
High Courts09 Dec 2022Disposed Of
Muni Devi And Others Vs Union Of India And Others
Orissa High Court · (2022) 12 OHC CK 0104
High Courts09 Dec 2022Disposed Of
Udaya Mahani Vs Union Of India
Orissa High Court · (2022) 12 OHC CK 0103
High Courts09 Dec 2022Disposed Of
Debashish Samantaray Vs Mohammed Moquim
Orissa High Court · (2022) 12 OHC CK 0102
Evidence Act, 1872 — Section 65B
High Courts09 Dec 2022Allowed
Ramesha Pallai And Others Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0101
High Courts09 Dec 2022Allowed
Sujata Dey Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 468Indian Penal Code, 1860 — Section 34, 498A, 500Dowry Prohibition Act, 1961 — Section 4
High Courts09 Dec 2022Dismissed
Jitray @ Jitray Majhi Vs Girish Chandra Mohanta And Another
Orissa High Court · (2022) 12 OHC CK 0099
Code of Criminal Procedure, 1973 — Section 200Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts09 Dec 2022Dismissed
Anil Kumar Singh And Others Vs State (Government Of India), Represented By Inspector Of Mines, Jharkhand
Orissa High Court · (2022) 12 OHC CK 0098
Mines Act 1952 — Section 5, 72A, 72C(1)(a), 73, 75, 18(4)
High Courts09 Dec 2022Disposed Of
Gopinath Khillo Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts09 Dec 2022Disposed Of
Pritam Nayak Vs State Of Odisha
Orissa High Court · (2022) 12 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37(1)(b)
High Courts09 Dec 2022Disposed Of
Hatanagar Ghose And Others Vs Durgamani Ghose And Others
Orissa High Court · (2022) 12 OHC CK 0094
High Courts08 Dec 2022Dismissed
Suryamani Sahoo Vs Canara Bank, Chandrasekharpur Branch, Bhubaneswar And Others
Orissa High Court · (2022) 12 OHC CK 0092
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
High Courts08 Dec 2022Dismissed
Manoj Kumar Jaiswal Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0091
High Courts08 Dec 2022Dismissed
Hare Krushna Mandal Authorised Officer Cum Chief Manager, UCO Bank, Zonal Office, Balasore And Another
Orissa High Court · (2022) 12 OHC CK 0090
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts08 Dec 2022Dismissed
Pramod Kumar Sahoo Vs Regional Manager, Reserve Bank Of India, Bhubaneswar, Districtkhurda & Another
Orissa High Court · (2022) 12 OHC CK 0089
High Courts08 Dec 2022Disposed Of
Kalpabasi Behera Vs State Of Odisha And Others
Orissa High Court · (2022) 12 OHC CK 0088
Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificates), Act, 2012 — Section 7