High Courts11 Jan 2023Disposed Of
Lakhan Sahoo Vs Dr. Poma Tudu, I.A.S
Orissa High Court · (2023) 01 OHC CK 0034
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 284 of 1,624
High Courts11 Jan 2023Disposed Of
Khagendra Kumar Behera Vs Commissioner Of Endowments, Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0033
Odisha Hindu Religious Endowments Rules, 1959 — Rule 73, 73(1)
High Courts10 Jan 2023Dismissed
M/s. Encore Asset Reconstruction Company Private Limited Vs Punjab National Bank, Bhubaneswar And Others
Orissa High Court · (2023) 01 OHC CK 0032
High Courts10 Jan 2023Disposed Of
State Of Odisha & Another Vs Rashmi Rekha Dash
Orissa High Court · (2023) 01 OHC CK 0031
High Courts10 Jan 2023Dismissed
Trilochan Nayak Vs Union Of India, Reserve Bank Of India, New Delhi, India And Others
Orissa High Court · (2023) 01 OHC CK 0030
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts10 Jan 2023
Udasa Sunya Parambrahma, Jajpur And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0029
High Courts10 Jan 2023
Bidyadhar Dash Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0027
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts10 Jan 2023Dismissed
M/s Archana Enterprises, Khordha & Another Vs State Bank of India, Credit & NPA, RDO R-3, Zone-1, Bhubaneswar, DistrictKhurda & Another
Orissa High Court · (2023) 01 OHC CK 0026
High Courts10 Jan 2023Disposed Of
Giridhari B.Ed. College, Pattamundai Vs Revenue Divisional Commissioner, Cuttack & Others
Orissa High Court · (2023) 01 OHC CK 0025
High Courts10 Jan 2023Disposed Of
Upali Aparajita Lenka And Another Vs Union Of India And others
Orissa High Court · (2023) 01 OHC CK 0024
Employees� State Insurance Act, 1948 — Section 97, 97(4)
High Courts10 Jan 2023Disposed Of
Gopal Krishna Mahaling Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0023
High Courts10 Jan 2023Disposed Of
Sofia Parvin And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0022
High Courts10 Jan 2023
Sk. Riyazuddin @ Bitu Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c)
High Courts09 Jan 2023Disposed Of
Surendra Behera Vs State Of Odisha And others
Orissa High Court · (2023) 01 OHC CK 0020
High Courts09 Jan 2023Disposed Of
Ajit Mahanandia Vs St. Aladini Prem
Orissa High Court · (2023) 01 OHC CK 0019
Indian Succession Act, 1925 — Section 372, 384, 388
High Courts09 Jan 2023Dismissed
Commissioner of Income Tax (TDS) Vs M/s. Vodafone Idea Limited
Orissa High Court · (2023) 01 OHC CK 0018
High Courts09 Jan 2023Disposed Of
Authorized Signatory, Reliance General Insurance, Kharavelnagar, Bhubaneswar Vs Kalpana Panda And Others
Orissa High Court · (2023) 01 OHC CK 0017
High Courts09 Jan 2023Dismissed
M/s. Hotel Sea Point Pvt. Ltd., Vs Puri M/s. Blueline Resorts Pvt. Ltd., Khurda
Orissa High Court · (2023) 01 OHC CK 0016
Arbitration and Conciliation Act, 1996 — Section 14, 29A(5)
High Courts09 Jan 2023Disposed Of
Smruti Ranjan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0015
Odisha Miscellaneous Certificate Rules, 2019 — Rule 8
High Courts09 Jan 2023
Krushna Prasad Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0014
Mental Health Care Act, 2017 — Section 2(x)