High Courts16 Jan 2023Disposed Of
M/s. Om Construction Vs Commissioner of CT & GST And Others
Orissa High Court · (2023) 01 OHC CK 0077
State Goods and Services Tax (SGST) Act, 2017 — Section 74
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 282 of 1,624
High Courts16 Jan 2023Disposed Of
M/s. Anand Jewel House Vs Income Tax Officer (Investigation) And Others
Orissa High Court · (2023) 01 OHC CK 0076
Income Tax Act, 1961 — Section 132(B)(1)(i)
High Courts16 Jan 2023Disposed Of
M/s. Bajrang Wheat Products Pvt Vs Sales Tax Officer And Others
Orissa High Court · (2023) 01 OHC CK 0075
High Courts16 Jan 2023Disposed Of
Md. Quazzafi Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0074
High Courts16 Jan 2023Disposed Of
M/s. Sourav Alloys & Steel (P) Ltd., Dhenkanal Vs Sales Tax Officer, Dhenkanal Circle And Another
Orissa High Court · (2023) 01 OHC CK 0073
Central Sales Tax (Orissa) Rules, 1957 — Rule 12(3)
High Courts16 Jan 2023Dismissed
Harihar Sahoo & Anr Vs Lord Shri Jagannath Mahaprabhu Bije & Ors
Orissa High Court · (2023) 01 OHC CK 0071
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 9Indian Stamp Act, 1899 — Section 33, 35
High Courts16 Jan 2023Disposed Of
Smt. Madhusmita Sethy Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0070
High Courts16 Jan 2023Disposed Of
Chhatia Jena Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0069
High Courts16 Jan 2023Dismissed
Ramesh Chandra Meher Vs Authorised Officer, Utkal Grameen Bank, Stressed Assets Recovery Branch, Dhanupali, DistrictSambalpur & Another
Orissa High Court · (2023) 01 OHC CK 0068
High Courts13 Jan 2023Disposed Of
National Aluminium Company Ltd., Koraput Vs Employees State Insurance Corporation And Others
Orissa High Court · (2023) 01 OHC CK 0067
Employees� State Insurance Act, 1948 — Section 75(2B)
High Courts13 Jan 2023Disposed Of
Sachimani Paikray And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0066
Odisha Hindu Religious Endowments Act, 1951 — Section 1, 19AOrissa Hindu Religious Endowments Rules, 1959 — Rule 4A
High Courts13 Jan 2023Disposed Of
Mamina Kar @ Krishna Kar And Another Vs Cuttack Municipal Corporation And Another
Orissa High Court · (2023) 01 OHC CK 0065
High Courts13 Jan 2023Disposed Of
Bikash Kumar Dhal Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0064
High Courts13 Jan 2023
Baburam Malik Vs Commissioner, Endowment, Odisha, Bhubaneswar & Others
Orissa High Court · (2023) 01 OHC CK 0063
High Courts13 Jan 2023
Upendra Kumar Jena Vs State Of Odisha & Ors
Orissa High Court · (2023) 01 OHC CK 0062
High Courts13 Jan 2023Disposed Of
Ganeswar Nayak Vs Chakrabati Singh Rathor, Collector, Jajpur
Orissa High Court · (2023) 01 OHC CK 0061
High Courts13 Jan 2023Disposed Of
Pitei Samartha & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0060
High Courts13 Jan 2023Disposed Of
Rupalaxmi Sethi Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0059
Odisha Government Land Settlement Act, 1962 — Section 7A(3)
High Courts12 Jan 2023Disposed Of
Jharana Khuntia Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0057
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6, 35, 35(1)
High Courts12 Jan 2023Disposed Of
Manoj Nath Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0056
Code Of Criminal Procedure, 1973 — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 22, 29