Contract Act, 1872 — Section 22Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3Income Tax Act, 1961 — Section 220, 220(2)

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High Courts18 Jan 2023

Gita Rout Vs State Of Odisha And Others

Orissa High Court · (2023) 01 OHC CK 0106

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High Courts18 Jan 2023Disposed Of

M/s.National Aluminum Co. Ltd Vs Union Of India

Orissa High Court · (2023) 01 OHC CK 0105

Railway Claims Tribunal Act, 1987 — Section 13, 16, 17Railways Act, 1989 — Section 27A, 74B, 106, 106(3)Limitation Act 1963 — Section 5, 17

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High Courts17 Jan 2023Disposed Of

Chaitanya Behera Vs Deoranjan Kumar Singh, I.A.S. And Another

Orissa High Court · (2023) 01 OHC CK 0090

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High Courts17 Jan 2023Disposed Of

Banita Mallik & Anr Vs Dillip Kumar Nayak

Orissa High Court · (2023) 01 OHC CK 0089

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High Courts17 Jan 2023Disposed Of

Bikram Bag Vs State Of Odisha & Ors

Orissa High Court · (2023) 01 OHC CK 0088

Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4

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High Courts17 Jan 2023Disposed Of

M/s. Lohiya Motors (P) Ltd., Berhampur Vs State Of Odisha Represented By Commissioner Of Sales Tax

Orissa High Court · (2023) 01 OHC CK 0087

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High Courts17 Jan 2023Dismissed

Prabhati Dehury Vs Reserve Bank Of India, Bhubaneswar And Others

Orissa High Court · (2023) 01 OHC CK 0086

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High Courts17 Jan 2023Disposed Of

M/s. Shree Bharat Motors Ltd Vs Union Of India And Others

Orissa High Court · (2023) 01 OHC CK 0085

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High Courts17 Jan 2023Disposed Of

Prasanta Kumar Sahoo Vs Authorized Officer Cum Regional Manager, Canara Bank, Bhubaneswar, Unit4, Khurda And Others

Orissa High Court · (2023) 01 OHC CK 0084

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High Courts17 Jan 2023Dismissed

M/s. SR Distillery Pvt. Ltd., Cuttack And Another Vs Deputy General Manager, Punjab National Bank, Circle Office, Master Canteen Road, Bhubaneswar, Districtkhurda And Another

Orissa High Court · (2023) 01 OHC CK 0083

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High Courts17 Jan 2023Disposed Of

Manjurani Enterprisers Vs United India Insurance Co. Ltd. & Another

Orissa High Court · (2023) 01 OHC CK 0082

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

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High Courts16 Jan 2023Disposed Of

Surendra Jani & Ors Vs State Of Odisha

Orissa High Court · (2023) 01 OHC CK 0081

Code Of Criminal Procedure, 1973 — Section 389

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High Courts16 Jan 2023Disposed Of

Laba Bari Vs State Of Odisha

Orissa High Court · (2023) 01 OHC CK 0080

Code Of Criminal Procedure, 1973 — Section 389

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High Courts16 Jan 2023Disposed Of

Bukuni @ Kharabela Majhi Vs State Of Odisha

Orissa High Court · (2023) 01 OHC CK 0079

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High Courts16 Jan 2023Disposed Of

M/s. Ananda Jewellers Vs Income Tax Officer (Investigation) And Others

Orissa High Court · (2023) 01 OHC CK 0078

Income Tax Act, 1961 — Section 132(B)(1)(i)

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