High Courts25 Jan 2023Disposed Of
Ramu Sahu Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 279 of 1,624
High Courts25 Jan 2023Disposed Of
Rabindra Swain & Another Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts25 Jan 2023Disposed Of
Manu Duria Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0140
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 363, 506
High Courts25 Jan 2023Disposed Of
Bharat Sanchar Nigam Limited Vs Tirath Singh
Orissa High Court · (2023) 01 OHC CK 0139
High Courts25 Jan 2023Disposed Of
Sabita Mohanty Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0138
High Courts25 Jan 2023Disposed Of
M/s. Brahmani River Pellets Ltd., BBSR Vs Shashikant Mohanta And Another
Orissa High Court · (2023) 01 OHC CK 0137
Code of Civil Procedure, 1908 — Order 18 Rule 4Industrial Disputes Act, 1947 — Section 2A(2)Odisha Industrial Disputes Rules, 1959 — Rule 16
High Courts25 Jan 2023Allowed
Sri Benu Madhav Tripathy Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0136
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 80Banking Regulation Act, 1949 — Section 35B(1)(b)
High Courts25 Jan 2023Allowed
Smt. Rebati Goswami Vs State Of Odisha & Others
Orissa High Court · (2023) 01 OHC CK 0135
Odisha Education Act, 1969 — Section 24B, 24CIndian Penal Code, 1860 — Section 193, 219, 228
High Courts25 Jan 2023Allowed
Bikash Kumar Agrawal Vs State Of Odisha
Orissa High Court · (2023) 01 OHC CK 0134
Code of Criminal Procedure, 1973 — Section 239Indian Penal Code, 1860 — Section 272, 420Essential Commodities Act, 1955 — Section 7, 9
High Courts25 Jan 2023Dismissed
Sudhansu Sekhar Jena Vs Kalpana Parida and Another
Orissa High Court · (2023) 01 OHC CK 0133
Code of Criminal Procedure, 1973 — Section 125, 126(2), 482
High Courts25 Jan 2023Partly Allowed
Ramesh Chandra Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 161, 417, 482Indian Penal Code, 1860 — Section 376, 406, 417, 420, 493, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)
High Courts24 Jan 2023Disposed Of
Tribeni Mohapatra Vs Sub Collector, Subarnapur And Others
Orissa High Court · (2023) 01 OHC CK 0127
Code Of Criminal Procedure, 1973 — Section 125Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 3(1)Odisha Miscellaneous Certificates Rules, 2017 — Rule 3(b)
High Courts24 Jan 2023Disposed Of
Nanda Kishore Bhuyan And Another Vs Principal Secretary, Housing & Urban Development Department, Government Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0126
High Courts24 Jan 2023Disposed Of
Itishree Swain Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0125
Orissa Government Land Settlement Act 1962 — Section 3B
High Courts24 Jan 2023Disposed Of
M/s. Sai Fabrication And Body Building Vs Orissa Industrial Infrastructure Development Corporation & Ors
Orissa High Court · (2023) 01 OHC CK 0124
High Courts24 Jan 2023Disposed Of
M. Asish Rao Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0123
Odisha Hindu Religious Endowments Act, 1951 — Section 7, 27
High Courts24 Jan 2023Allowed
Nagen Bhoi & Others Vs State Of Odisha And Others
Orissa High Court · (2023) 01 OHC CK 0122
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Police Act, 1861 — Section 2
High Courts24 Jan 2023Dismissed
Sitaram Jayapuria Vs Tarani Singh @ Bag And Another
Orissa High Court · (2023) 01 OHC CK 0121
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts24 Jan 2023Disposed Of
Shakuntala Jena Vs Sikhya O Anusandhan Private Limited, Bhubaneswar And Others
Orissa High Court · (2023) 01 OHC CK 0120
Code Of Criminal Procedure, 1973 — Section 145Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts24 Jan 2023Dismissed
Krupasindhu Panda Vs Anadi Mallik And Others
Orissa High Court · (2023) 01 OHC CK 0119
Code of Civil Procedure, 1908 — Order 41 Rule 27