High Courts02 Feb 2023Disposed Of
Durga Prasad Das Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0025
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 277 of 1,624
High Courts02 Feb 2023
Akuli Charan Behera & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 02 OHC CK 0024
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10
High Courts02 Feb 2023Disposed Of
Duryodhan Bhukta Vs Government Of Odisha
Orissa High Court · (2023) 02 OHC CK 0023
High Courts02 Feb 2023Dismissed
M/s. Shree Balaji International And Another Vs Authorized Officer, Union Bank Of India, Cuttack And Others
Orissa High Court · (2023) 02 OHC CK 0022
High Courts02 Feb 2023Disposed Of
Santosh Kumar Ray And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0021
Orissa Survey and Settlement Act, 1958 — Section 32
High Courts02 Feb 2023Dismissed
Commissioner, Central Excise, Customs & Service Tax, Bhubaneswar Vs M/s. Sponge Udyog Pvt. Ltd., Sundergarh
Orissa High Court · (2023) 02 OHC CK 0020
High Courts02 Feb 2023Dismissed
M. Srideb Kumar Rao Dora Vs Grid Corporation of Orissa Ltd. & Ors
Orissa High Court · (2023) 02 OHC CK 0019
High Courts02 Feb 2023Allowed
Swapnarani Rout Vs Saroj @ Sarojkanta Rout
Orissa High Court · (2023) 02 OHC CK 0018
Hindu Marriage Act, 1955 — Section 24
High Courts02 Feb 2023Disposed Of
Kusia @ Krushna Chandra Dalei Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0017
Code of Criminal Procedure, 1973 — Section 389
High Courts02 Feb 2023
K. Lyer Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0016
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts02 Feb 2023
Ajit Balua Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0015
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts02 Feb 2023Allowed
M/s. Singhal Enterprises Pvt. Ltd. And Anr Vs M/s. Stylish Commotrade Pvt. Ltd
Orissa High Court · (2023) 02 OHC CK 0014
Arbitration and Conciliation Act, 1996 — Section 9, 34, 37
High Courts02 Feb 2023Dismissed
M/s PSA Bricks, Jharsuguda & Another Vs Regional Manager, Bank Of Baroda, Kalinganagar, Bhubaneswar, Districtkhurda & Others
Orissa High Court · (2023) 02 OHC CK 0001
High Courts01 Feb 2023Allowed
Dr.Debasish Pradhan & Anr Vs Utkal University & Ors
Orissa High Court · (2023) 02 OHC CK 0100
Constitution of India, 1950 — Article 226, 227Orissa University Act, 1987 — Section 3, 5(a), 12(2)(d)
High Courts01 Feb 2023Dismissed
Bijaya Laxmi Lenka And Others Vs Banabasi Nayak And Another
Orissa High Court · (2023) 02 OHC CK 0099
Motor Vehicles Act, 1988 — Section 166
High Courts01 Feb 2023Allowed
Gousinga Chandan Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0098
Code of Criminal Procedure, 1973 — Section 391Indian Penal Code, 1860 &mdas; Section 84, 302, 304I, 323
High Courts01 Feb 2023Dismissed
Bidyadhar @ Anirudha Das Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 &mdas; Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 6, 42
High Courts01 Feb 2023Allowed
Smt. Renuka Sethi And Others Vs Babu Sahu And Another
Orissa High Court · (2023) 02 OHC CK 0096
Insurance Act, 1938 — Section 64VB
High Courts01 Feb 2023Dismissed
Kabi @ Kabiraj Nayak Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 324, 375, 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 6, 42
High Courts01 Feb 2023Disposed Of
Sridhar Ku. Dalai Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0027
Constitution of India, 1950 — Article 32, 142Orissa Caste Certificate (for Scheduled Caste and Scheduled Tribes) Rules, 1980 — Rule 6, 6(5), 8, 8(3), 8(5), 9