High Courts09 Feb 2023Disposed Of
Ashok Kumar Rath Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0042
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 275 of 1,624
High Courts09 Feb 2023Disposed Of
Hotel Kalinga Ashok Vs Dy. Director (Rev II) ESI And Others
Orissa High Court · (2023) 02 OHC CK 0040
Employees� State Insurance Act, 1948 — Section 44, 45A
High Courts09 Feb 2023Dismissed
Tata Capital Housing Finance Limited, Mumbai Vs District Magistrate Cumcollector, Khurda And Others
Orissa High Court · (2023) 02 OHC CK 0039
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14
High Courts09 Feb 2023Disposed Of
Santilata Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0038
High Courts08 Feb 2023Dismissed
Satish Singh Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 29, 37, 37(1)(b)(ii), 42, 50, 52, 57
High Courts08 Feb 2023Dismissed
Jajati Das Vs Indian Overseas Bank, Regional Office, Bhubaneswar, DistrictKhurda & Others
Orissa High Court · (2023) 02 OHC CK 0068
High Courts08 Feb 2023Disposed Of
Smt. Jyotsna Dash Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0067
Odisha Government Land Settlement Act, 1962 — Section 2(b), 3Orissa Communal Forest Private Lands (Prohibition of Alienation) Act, 1948 — Section 2(c)
High Courts08 Feb 2023Dismissed
M/s. Radha Garments & Another Vs Chief Manager, Punjab National Bank, Cuttack
Orissa High Court · (2023) 02 OHC CK 0066
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts08 Feb 2023Dismissed
M/s. Shreejal Services Vs Employees� State Insurance Corporation
Orissa High Court · (2023) 02 OHC CK 0065
High Courts08 Feb 2023Dismissed
Saina Kar Vs Bank Of India, Represented Through Authorised Officer, Regional Office, Bhubaneswar Region, District-Khurda & Another
Orissa High Court · (2023) 02 OHC CK 0064
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts08 Feb 2023Disposed Of
Tusar Kant Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0063
Orissa Land Reforms Act, 1960 — Section 7A, 22
High Courts08 Feb 2023Dismissed
Rajendra Kumar Biswal Vs General Manager, Odisha Gramya Bank, Bhubaneswar And Others
Orissa High Court · (2023) 02 OHC CK 0062
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts08 Feb 2023Disposed Of
Anjali Sahu Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0061
High Courts08 Feb 2023Disposed Of
Principal Commissioner Of Income Tax I, Ayakar Bhawan, Bhubaneswar Vs M/s. Integral Publication Pvt. Ltd
Orissa High Court · (2023) 02 OHC CK 0060
Income Tax Act, 1961 — Section 263
High Courts08 Feb 2023Disposed Of
Gajendra Prasad Jain Vs Bhupendra Singh Poonia And Another
Orissa High Court · (2023) 02 OHC CK 0059
High Courts08 Feb 2023Disposed Of
Kirtan Kata Vs Surendra Kumar, Principal Secretary, Department Of Water Resources, Government Of Odisha, Bhubaneswar, Districtkhurda And Another
Orissa High Court · (2023) 02 OHC CK 0058
High Courts07 Feb 2023Disposed Of
Santoshi Maa Self Help Group, Mayurbhanj Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0077
High Courts07 Feb 2023Disposed Of
Susanta Das Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0076
High Courts07 Feb 2023Disposed Of
Jyoshnarani Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0075
Odisha Survey and Settlement Act, 1958 — Section 15, 43, 44Odisha Survey and Settlement Rules, 1962 — Rule 34
High Courts07 Feb 2023Disposed Of
Niranjan Prasad Panda & Another Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0074
Odisha Survey and Settlement Act, 1958 — Section 15, 43, 44Odisha Survey and Settlement Rules, 1962 — Rule 34