High Courts15 Feb 2023Dismissed
Principal Commissioner Of Income Tax, Aayakar Bhawan, Ainthapali, Sambalpur Vs M/s. Ravi Metallics Ltd., Rourkela RESPONDENT
Orissa High Court · (2023) 02 OHC CK 0122
Income Tax, 1961 &mdas; Section 263
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 273 of 1,624
High Courts15 Feb 2023Disposed Of
Muchi Patra Vs State Of Orissa RESPONDENT
Orissa High Court · (2023) 02 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 &mdas; Section 302
High Courts15 Feb 2023Disposed Of
Jogeswar Pradhan Vs State Of Orissa RESPONDENT
Orissa High Court · (2023) 02 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 &mdas; Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts15 Feb 2023Dismissed
Principal Secretary To Government, School And Mass Education Department And Another Vs Niranjan Das And Others
Orissa High Court · (2023) 02 OHC CK 0119
High Courts15 Feb 2023Disposed Of
Kabita Samal Vs D.Vizialaxmi
Orissa High Court · (2023) 02 OHC CK 0107
Code of Civil Procedure, 1908 — Section 47
High Courts15 Feb 2023
Srinath Rana Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0106
Contempt of Courts Act, 1971 — Section 2(c), 13
High Courts14 Feb 2023Disposed Of
M/s. G.S. Atwal & Co Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0105
Orissa Value Added Tax Act, 2004 — Section 39, 43
High Courts14 Feb 2023Disposed Of
Debi Prasad Sahoo And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0104
High Courts14 Feb 2023Dismissed
Laxmikanta Mallick Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0102
High Courts14 Feb 2023Dismissed
Principal Commissioner Of Income Tax (Central) Vs Narayan Kumar Khaitan
Orissa High Court · (2023) 02 OHC CK 0101
Income Tax Act, 1961 — Section 132, 143(3), 153C, 263, 292BBGeneral Clauses Act, 1897 — Section 27
High Courts13 Feb 2023Disposed Of
Giridhari B.Ed. College, Kendrapara Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0090
High Courts13 Feb 2023Disposed Of
Ajit Das And Another Vs Commissioner Of Endowments And Others
Orissa High Court · (2023) 02 OHC CK 0089
Orissa Hindu Religious Endowments Act, 1951 — Section 44
High Courts13 Feb 2023Disposed Of
Kailash Chandra Dehuri And Others Vs Commissioner Of Endowments And Others
Orissa High Court · (2023) 02 OHC CK 0088
Orissa Hindu Religious Endowments Act, 1951 — Section 44
High Courts13 Feb 2023Disposed Of
M/s. Shapoorji Pallonji & Company Private Limited Vs Union Of India And Others
Orissa High Court · (2023) 02 OHC CK 0087
High Courts13 Feb 2023Disposed Of
Rajan Kumar Sahu And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0086
High Courts13 Feb 2023Disposed Of
Dusasan Kata Vs Surendra Kumar, Principal Secretary, Department Of Water Resources, Government Of Odisha, Bhubaneswar, Districtkhurda And Another
Orissa High Court · (2023) 02 OHC CK 0084
High Courts10 Feb 2023Disposed Of
Manager, M/s. National Insurance Company Ltd., Cantonment Road Vs Basanta Biswal And Another
Orissa High Court · (2023) 02 OHC CK 0037
High Courts10 Feb 2023Disposed Of
Sarojini Patra Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0036
High Courts10 Feb 2023Disposed Of
Dhiren Kumar Pani And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0035
High Courts10 Feb 2023Disposed Of
Prabodha Kumar Senapati And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0034