High Courts17 Feb 2023Allowed
Rabinarayan Das Vs State Of Odisha & Ors
Orissa High Court · (2023) 02 OHC CK 0133
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 272 of 1,624
High Courts17 Feb 2023Disposed Of
Mamata Mishra Vs University Grants Commission And Another
Orissa High Court · (2023) 02 OHC CK 0132
High Courts17 Feb 2023Disposed Of
Indian Oil Thika Sramika Union, Balasore Vs Presiding Officer, Central Government Industrial Tribunalcum-Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 02 OHC CK 0131
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts17 Feb 2023Allowed
Surendra Prasad Singh (Since Dead), His Legal Heirs, Aklesh Kumar Singh & Ors Vs General Manager, Mahanadi Coalfields Ltd, Jharsuguda & Ors
Orissa High Court · (2023) 02 OHC CK 0130
Constitution of India, 1950 — Article 226, 227 Indian Penal Code, 1860 — Section 294, 332, 506
High Courts17 Feb 2023
Odisha Jesuit Society, Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0129
High Courts17 Feb 2023Allowed
Bhaskar Chandra Roul Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0128
High Courts17 Feb 2023Disposed Of
Sarojini Mishra Vs Sub Collector, Bhubaneswar And Another
Orissa High Court · (2023) 02 OHC CK 0127
High Courts17 Feb 2023Disposed Of
Nayak Sri Jagdish Prasad Singh Vs State of Odisha (Vigilance)
Orissa High Court · (2023) 02 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(2), 20(1)(a), 20(7), 20(8), 20(8)(a)
High Courts17 Feb 2023
Ajit Kumar Das Vs Lochan Das, B.D.O., Kanas, Puri
Orissa High Court · (2023) 02 OHC CK 0125
High Courts17 Feb 2023Disposed Of
Hatanagar Ghose And Others Vs Durgamani Ghose And Others
Orissa High Court · (2023) 02 OHC CK 0124
High Courts16 Feb 2023Disposed Of
Member Secretary, Cadre Committee, The Mayurbhanj Central Co-Operative Bank Ltd Vs Kartik Chandra Bhakta (Since Dead) Represented By His Lrs
Orissa High Court · (2023) 02 OHC CK 0118
High Courts16 Feb 2023Disposed Of
Satyanarayan Rao Vs State Of Orissa & Others
Orissa High Court · (2023) 02 OHC CK 0117
High Courts16 Feb 2023Disposed Of
Madhab Roul Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0116
High Courts16 Feb 2023Disposed Of
Sujata Jena Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0115
High Courts16 Feb 2023Disposed Of
Shrimati Mallik Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0114
High Courts16 Feb 2023Disposed Of
Sanjukta Mandal And Another Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0113
High Courts16 Feb 2023Disposed Of
Sangram Kumar Mohanty Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0112
High Courts16 Feb 2023
Mukesh Ranjan Jena And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 02 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 &mdas; Section 34, 323, 341, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts16 Feb 2023
Benu Madhav Tripathy Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0108
Orissa Co Operative Societies Act, 1962 — Section 28(3b)(1), 35B(1)(b)
High Courts15 Feb 2023Dismissed
State Of Odisha, Represented By The Commissioner Of Sales Tax Vs M/s. Godrej Sara Lee Ltd RESPONDENT
Orissa High Court · (2023) 02 OHC CK 0123
Odisha Value Added Tax Act, 2004 &mdas; Section 43, 78(1)Insecticides Act, 1968 &mdas; Section 9(3)