High Courts10 Feb 2023Dismissed
Prakash Chandra Das And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0033
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 274 of 1,624
High Courts10 Feb 2023Disposed Of
Abhaya Kumar Padhi & Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0032
High Courts10 Feb 2023Disposed Of
Basanti Panda Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0031
High Courts10 Feb 2023Disposed Of
Pramod Kumar Saraf & Others Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 186, 188, 294, 323, 332, 341, 353, 354, 427, 452, 506Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts10 Feb 2023Disposed Of
Sureswar Mishra And Another Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0029
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 186, 188, 294, 323, 332, 341, 353, 354, 427, 452, 506Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts09 Feb 2023Disposed Of
Vedanta Resources Ltd Vs Asst. Commissioner Of Income Tax International Taxation, Bhubaneswar And Another
Orissa High Court · (2023) 02 OHC CK 0070
Income Tax Act, 1961 — Section 120, 120(1)(2), 127, 127(1), 127(2), 127(2)(a), 147, 148, 201(1), 197, 201(1A)
High Courts09 Feb 2023
Sangram Keshari Garabadu @ Sangram Garabadu Vs Kamaljit Dash, O.A.S., Deputy Commissioner (Land & Enforcement) Bhubaneswar Municipal, Corporation, Bhubaneswar, District Khurda
Orissa High Court · (2023) 02 OHC CK 0056
High Courts09 Feb 2023Dismissed
Rajendra Nath Nayak Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 02 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 482Prevention of Corruption Act, 1988 — Section 3(1)(d), 13(1)(d)
High Courts09 Feb 2023Partly Allowed
Smt. Sanghamitra Das Vs State of Odisha (Vigilance)
Orissa High Court · (2023) 02 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 482
High Courts09 Feb 2023Disposed Of
Somanath Mohapatra & Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0053
Odisha Estates Abolition Act, 1951 — Section 7, 8, 9
High Courts09 Feb 2023Dismissed
Bimal Kumar Sahoo Vs Axis Bank Ltd., represented through Authorised Officer, Kharvel Nagar, Bhubaneswar, DistrictKhurda
Orissa High Court · (2023) 02 OHC CK 0052
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts09 Feb 2023Disposed Of
M/s. Jagabandhu Enterprisers Pvt. Ltd., Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0051
Odisha Government Land Settlement Act, 1962 — Section 3B
High Courts09 Feb 2023Dismissed
Dwarikanath Baghel Vs Authorized Officer cum Chief General Manager, ICICI Bank, Bhanjaprava Building, Janpath, Bhubaneswar, DistrictKhurda & Another
Orissa High Court · (2023) 02 OHC CK 0050
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts09 Feb 2023Disposed Of
Chintamani Sahu Vs UCO Bank, Balasore & Others
Orissa High Court · (2023) 02 OHC CK 0049
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts09 Feb 2023Disposed Of
Budharam Munda & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 02 OHC CK 0048
ndustrial Disputes Act, 1947 — Section 33B
High Courts09 Feb 2023Disposed Of
Pralaya Kumar Swain And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0047
High Courts09 Feb 2023Disposed Of
Sk. Farid Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0046
High Courts09 Feb 2023Disposed Of
Rina Dash Vs Chief Manager Cum Authorized Officer, State Bank Of India, Retail Assets Central Processing Centre (RACPC), Zonal Office, At-Bramhanagar, Berhampur, Districtganjam & Another
Orissa High Court · (2023) 02 OHC CK 0045
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts09 Feb 2023Disposed Of
Ganeswar Kabi Vs Management of Executive Engineer, Jambhira Canal Division
Orissa High Court · (2023) 02 OHC CK 0044
Industrial Disputes Act, 1947 — Section 25G
High Courts09 Feb 2023Disposed Of
Sanjiv Joshi Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0043