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Orissa High Court judgments

32,472 judgments · page 276 of 1,624

High Courts07 Feb 2023Dismissed

Manoj Das Vs Ganesh Sahoo & Ors

Orissa High Court · (2023) 02 OHC CK 0071

Constitution of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 9 Rule 8, Order 23 Rule 1ARepresentation of People Act, 1951 — Section 112, 112(3)
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High Courts06 Feb 2023Dismissed

Rabindra Kumar Jena Vs Republic Of India (CBI)

Orissa High Court · (2023) 02 OHC CK 0079

Code of Criminal Procedure, 1973 — Section 156(1), 155(2), 161, 482Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 417, 418, 420, 422, 467, 468, 471,Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
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High Courts03 Feb 2023

Rohtash Kumar Vs State Of Odisha

Orissa High Court · (2023) 02 OHC CK 0091

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
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