High Courts24 Feb 2023Disposed Of
Shankar Das Vs Presiding Officer, Industrial Tribunal, Bhubaneswar And Another
Orissa High Court · (2023) 02 OHC CK 0175
Industrial Disputes Act, 1947 — Section 33(2)(b)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 270 of 1,624
High Courts24 Feb 2023Dismissed
Jagatdish Kumar Naik & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 02 OHC CK 0174
High Courts24 Feb 2023
Pradip Jena & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 02 OHC CK 0173
High Courts24 Feb 2023Dismissed
Vikash Dahaiya Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0172
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37, 42, 50
High Courts24 Feb 2023
Guddu @ Debasish Sahoo Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0171
High Courts23 Feb 2023
Akshobya Kumar Mohapatra And Another Vs State Of Odisha And Another
Orissa High Court · (2023) 02 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 354, 379, 420, 452, 506
High Courts23 Feb 2023Dismissed
Raghunath Gouda Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts23 Feb 2023Disposed Of
Mir Tajuddin And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 341, 354, 427, 447, 452, 506
High Courts23 Feb 2023
Sunil Naik Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 494, 498ADowry Prohibition Act., 1961 — Section 4
High Courts23 Feb 2023Disposed Of
Divisional Manager, M/s. New National Insurance Company Ltd Vs Sankarsan Sahoo And Others
Orissa High Court · (2023) 02 OHC CK 0166
High Courts23 Feb 2023Dismissed
Sk. Talim Ali Vs Hindustan Petroleum Corporation Ltd., & Others
Orissa High Court · (2023) 02 OHC CK 0165
High Courts23 Feb 2023Disposed Of
Nityananda Dalai And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0164
High Courts23 Feb 2023Disposed Of
Management, Neelachal Hospital Pvt. Ltd., Bhubaneswar Vs Kailash Kumari Tripathi And Others
Orissa High Court · (2023) 02 OHC CK 0163
Industrial Disputes Act, 1947 — Section 17B
High Courts23 Feb 2023Disposed Of
M/s. B.L. Auto Industries Private Limited Vs Deputy Director (Revenue), ESI Corporation And Another
Orissa High Court · (2023) 02 OHC CK 0162
Employees� State Insurance Act, 1948 — Section 45A
High Courts23 Feb 2023Allowed
Ajaya Kumar Kar Vs State Of Orissa & Ors
Orissa High Court · (2023) 02 OHC CK 0161
Orissa Land Reforms Act, 1960 — Section 22(1)(b), 22(4)
High Courts23 Feb 2023Disposed Of
Shyam Sundar Mohanty Vs Presiding Officer, Industrial Tribunal, BBSR And Others
Orissa High Court · (2023) 02 OHC CK 0160
High Courts23 Feb 2023
Purnima Rani Khatua Vs Sub Collector, Balasore And Others
Orissa High Court · (2023) 02 OHC CK 0159
High Courts23 Feb 2023Disposed Of
Manoranjan Mohanty Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0158
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts23 Feb 2023Disposed Of
M/s. Dillip Construction Pvt. Ltd., BBSR Vs Airports Authority of India, New Delhi & Ors
Orissa High Court · (2023) 02 OHC CK 0157
High Courts23 Feb 2023Disposed Of
Suresh Chandra Jena Vs Presiding Officer, CGIT Cumlabour Court, Bhubaneswar And Others
Orissa High Court · (2023) 02 OHC CK 0156
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H