High Courts01 Mar 2023Disposed Of
Kiranbala Mohanty Vs Atandrita Mishra, A.G.M., State Bank Of India
Orissa High Court · (2023) 03 OHC CK 0010
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 268 of 1,624
High Courts01 Mar 2023Allowed
Sujata Das Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0009
Constitution of India, 1950 — Article 14, 16, 226, 227Administrative Tribunals Act, 1985 — Section 19
High Courts28 Feb 2023Disposed Of
Maa Budhima Self Help Group, Khurda Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0195
High Courts28 Feb 2023Disposed Of
Janaki Ray Bagel Babu Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0194
Odisha Government Land Settlement Act, 1962 — Section 3(1)(a)
High Courts28 Feb 2023
Secretary, High Court Legal Services Committee Vs Chief Secretary To Government Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0193
High Courts28 Feb 2023Dismissed
Prangya Paramita Harichandan Vs Orissa University Of Agriculture And Technology & Others
Orissa High Court · (2023) 02 OHC CK 0192
Constitution of India, 1950 — Article 15(3), 16(1), 16(4) 226, 227
High Courts28 Feb 2023Disposed Of
M/s. Kalinga Mining Corporation Private Limited Vs Principal Chief Commissioner Of Income Tax And Another
Orissa High Court · (2023) 02 OHC CK 0191
Income Tax Act, 1961 — Section 147, 245
High Courts28 Feb 2023Disposed Of
Md. Qaiser Uzzaman Vs State Of Odisha And Another
Orissa High Court · (2023) 02 OHC CK 0190
High Courts28 Feb 2023Disposed Of
Badal Kumar Jogania And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 02 OHC CK 0189
High Courts28 Feb 2023Disposed Of
Paradip Port Trust, Jagatsinghpur And Others Vs M/s. Surana Solar Ltd., Secunderabad
Orissa High Court · (2023) 02 OHC CK 0188
Arbitration and Conciliation Act, 1996 — Section 34, 34(5), 36(2), 36(3)
High Courts28 Feb 2023Disposed Of
Laxmipriya Dixit And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0187
High Courts28 Feb 2023Disposed Of
Laxman Barik Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0186
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts28 Feb 2023Disposed Of
Bharat Bariha Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts28 Feb 2023Disposed Of
Kasa Madkami Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 121, 121A, 124A, 147, 148, 149, 302, 342, 363Arms Act, 1959 — Section 25, 27
High Courts28 Feb 2023Disposed Of
Md. Azaruddin @ Md. Ajaruddin Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0183
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts28 Feb 2023Disposed Of
Sanjay Kumar Mohanta And Another Vs Nabakishore Mohanta And Another
Orissa High Court · (2023) 02 OHC CK 0182
Indian Penal Code, 1860 — Section 279, 304AEvidence Act, 1872 — Section 61
High Courts27 Feb 2023Dismissed
State Of Odisha Represented By The Commissioner Of Sales Tax Banijyakar Bhawan Buxibazar, Cuttack Vs M/S. Hindustan Coca-Cola Beverages Pvt. Ltd. Plot No.60, Khurda Industrial Estate Khurda 752055
Orissa High Court · (2023) 02 OHC CK 0213
Odisha Sales Tax Act, 1947 — Section 12(4), 23(2), 23(3), 24Bureau of Indian Standards Act, 1986 — Section 33
High Courts27 Feb 2023Allowed
Laxmi Sahu Vs State Of Odisha & Ors
Orissa High Court · (2023) 02 OHC CK 0212
Constitution of India, 1950 — Article 21, 226, 227Code of Civil Procedure, 1908 — Order 20 Rule 1Orissa Survey & Settlement Act, 1958 — Section 15(b), 29, 30
High Courts27 Feb 2023Dismissed
State Of Odisha Vs Sri Rebati Kanta Kalet
Orissa High Court · (2023) 02 OHC CK 0211
Industrial Disputes Act, 1947 — Section 17B, 25F, 33C(2)
High Courts27 Feb 2023Dismissed
State Of Odisha Vs Sri Sambhunath Sahu
Orissa High Court · (2023) 02 OHC CK 0210
Industrial Disputes Act, 1947 — Section 17B, 25F, 33C(2)