High Courts06 Mar 2023Disposed Of
Mantu Das Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0042
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 266 of 1,624
High Courts06 Mar 2023Disposed Of
Sahadev Harijan Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 304II
High Courts06 Mar 2023Disposed Of
Bulan @ Bhakta Charan Gouda Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 164Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts06 Mar 2023Disposed Of
Chunuram Mohanta Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(i), 376(2)(j)Protection of Children from Sexual Offences Act, 2012 — Section 4, 6, 42
High Courts06 Mar 2023Dismissed
M/s. Acharya Brothers Construction Pvt. Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0038
Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2023
M/s Sun Green Valleys Pvt. Ltd., BBSR & Another Vs Axis Bank Ltd., BBSR
Orissa High Court · (2023) 03 OHC CK 0037
High Courts06 Mar 2023Disposed Of
Sandhyarani Majhi Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0036
High Courts06 Mar 2023Disposed Of
Umakanta Mishra Vs Bhabani Shankar Chayani, Collector, Cuttack
Orissa High Court · (2023) 03 OHC CK 0035
High Courts06 Mar 2023Disposed Of
S. Balaji Achary Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0034
High Courts03 Mar 2023Disposed Of
Subarnamala Nayak Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0033
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 300
High Courts03 Mar 2023Disposed Of
Madhab Chandra Nayak Vs State Of Odisha & Others
Orissa High Court · (2023) 03 OHC CK 0032
High Courts03 Mar 2023Disposed Of
M/s Deepak Steel And Power Ltd. Keonjhar Vs State Of Odisha & Others
Orissa High Court · (2023) 03 OHC CK 0031
High Courts03 Mar 2023Disposed Of
Santosh Kumar Nath Vs State Of Odisha & Others
Orissa High Court · (2023) 03 OHC CK 0030
High Courts03 Mar 2023Disposed Of
Bhagaban Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0029
High Courts03 Mar 2023Disposed Of
Pramila Mallick Vs Secretary To Govt. Department Of Panchayatiraj, Bhubaneswar And Others
Orissa High Court · (2023) 03 OHC CK 0028
High Courts03 Mar 2023Disposed Of
Satru Mallick Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0027
High Courts03 Mar 2023Disposed Of
Chaitan Samal Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0026
High Courts03 Mar 2023Disposed Of
Arun Kumar Das And Others Vs Union Of India And Others
Orissa High Court · (2023) 03 OHC CK 0025
Industrial Disputes Act, 1947 — Section 12(5)
High Courts03 Mar 2023Disposed Of
Manmohan Rout Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0024
Odisha Hindu Religious Endowments Act, 1951 — Section 9
High Courts03 Mar 2023Disposed Of
Pravat Kumar Das Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0023