High Courts09 Mar 2023Disposed Of
Asita Kumar Nayak Vs Mr. Rup Narayan Sunkar, General Manager, East Coast Railway, Khorda And Another
Orissa High Court · (2023) 03 OHC CK 0058
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 265 of 1,624
High Courts09 Mar 2023Dismissed
Biswanath Patel Vs Kumar Nagbhusan, Special Land Officer, Lower Suktel Irrigation Project, Balangir
Orissa High Court · (2023) 03 OHC CK 0057
High Courts09 Mar 2023Disposed Of
Chief General Manager, SMSII Department, Rourkela Steel Plant And Another Vs Aita Kisan And Others
Orissa High Court · (2023) 03 OHC CK 0056
High Courts09 Mar 2023Disposed Of
Bishnu Charan Rout And Others Vs Union Of India And Others
Orissa High Court · (2023) 03 OHC CK 0055
High Courts09 Mar 2023Disposed Of
Susanta Sahoo And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0054
High Courts09 Mar 2023Disposed Of
Sibasankar Barada Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0053
High Courts09 Mar 2023
Rama Sankar Patnaik Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0052
High Courts09 Mar 2023Disposed Of
Krushna Prasad Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0051
High Courts09 Mar 2023Disposed Of
M/s. Vedabyash Residential College Vs Deputy Director (Revenue), ESI Corporation And Others
Orissa High Court · (2023) 03 OHC CK 0050
Employees� State Insurance Act, 1948 — Section 45A
High Courts09 Mar 2023Disposed Of
Shyam Metallics & Energy Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0049
High Courts09 Mar 2023Allowed
M/s.Shri Mahavir Ferro Alloys Pvt. Ltd Vs M/s.Passary Minerals Ltd. & Ors
Orissa High Court · (2023) 03 OHC CK 0048
Arbitration and Conciliation Act, 1996 — Section 9, 20, 23, 24, 25, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81Micro, Small and Medium Enterprises Development Act, 2006 — Section 1(2), 2(n), 7(1), 18, 18(1), 18(2), 18(3), 18(4)
High Courts09 Mar 2023Dismissed
General Manager, East Coast Railway, Bhubaneswar And Others Vs Hemanta Kumar Tripathy
Orissa High Court · (2023) 03 OHC CK 0045
Evidence Act, 1872 — Section 57
High Courts09 Mar 2023Disposed Of
M/s PKP Constructions And Another Vs Employees State Insurance Corporation And Others
Orissa High Court · (2023) 03 OHC CK 0044
High Courts09 Mar 2023Disposed Of
Ramaniranjan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0043
High Courts06 Mar 2023Disposed Of
Divisional Manager, M/s.New India Assurance Company Ltd Vs Puspalata Rout And Others
Orissa High Court · (2023) 03 OHC CK 0074
High Courts06 Mar 2023Dismissed
Union Of India Vs Smt. Jharana Behera And Others
Orissa High Court · (2023) 03 OHC CK 0073
High Courts06 Mar 2023Dismissed
Principal Commissioner of Income Tax 1, Bhubaneswar Vs M/s Orissa Hydro Power Corporation Ltd., Bhubaneswar
Orissa High Court · (2023) 03 OHC CK 0072
High Courts06 Mar 2023Disposed Of
Oriental Insurance Co. Ltd Vs Rangabati Sethi And Others
Orissa High Court · (2023) 03 OHC CK 0071
High Courts06 Mar 2023Disposed Of
Supriti Satpathy Vs Sanjay Kumar Sarangi
Orissa High Court · (2023) 03 OHC CK 0070
High Courts06 Mar 2023Disposed Of
M/s. Lingaraj Cashew Industry, Koraput Vs Commissioner Of Commercial Taxes, Government Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0069
Odisha Value Added Tax Act, 2004 — Section 39, 39(2)