High Courts15 Mar 2023Disposed Of
Manoj Kumar Swain Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0105
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 263 of 1,624
High Courts15 Mar 2023Disposed Of
Dambarudhar Dash And Others Vs Tahasildar, BBSR And Another
Orissa High Court · (2023) 03 OHC CK 0104
High Courts15 Mar 2023Disposed Of
Manager Claims, M/s.Bajaj Allianz General Insurance Company Limited Vs Basanti Swain And Others
Orissa High Court · (2023) 03 OHC CK 0103
High Courts15 Mar 2023Dismissed
ACIT, Circle-1(2), Bhubaneswar Vs M/s. Serajuddin & Co. Kolkata
Orissa High Court · (2023) 03 OHC CK 0102
Code of Criminal Procedure, 1973 — Section 195Indian Penal Code, 1860 — Section 193, 196, 228Income Tax Act, 1961 — Section 132, 132A, 136, 142(1), 142(2A), 143(3), 144, 153A, 153A(1)(b), 153A(b), 153B(2)(b), 153D, 158BG, 271(1)(c)
High Courts15 Mar 2023
Abhiram Rout Vs Rashmirekha Amanta, Exe. Officer, Talcher Municipality
Orissa High Court · (2023) 03 OHC CK 0101
High Courts15 Mar 2023Disposed Of
Jagabandhu Chand Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 324, 328, 341, 354C, 370, 386, 387, 388, 389, 419, 420, 465, 506Information Technology Act, 2000 — Section 66(E), 67
High Courts15 Mar 2023Disposed Of
Azeez Ahemad Vs Transport Commissioner cum Chairman, State Transport Authority, Odisha, Cuttack And Another
Orissa High Court · (2023) 03 OHC CK 0099
Orissa Motor Vehicles Taxation Act, 1975 — Section 3, 4, 4A, 4A(3)
High Courts15 Mar 2023Disposed Of
M/s. Steel Authority of India Ltd Vs Sales Tax Officer, Rourkela-I Circle And Others
Orissa High Court · (2023) 03 OHC CK 0098
Orissa Sales Tax Act, 1947 — Section 2(g)(iv)
High Courts15 Mar 2023Disposed Of
Maria Kadaisma @ Kadaiska @ Salmina Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0097
Constitution of India, 1950 — Article 14, 19, 21, 22(1), 22(2), 22(3), 32, 141, 226Code of Criminal Procedure, 1973 — Section 41A, 41B, 41DIndian Penal Code, 1860 — Section 121, 121A
High Courts14 Mar 2023Disposed Of
Jambeswar Mahadev Bije, Jamara And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0096
High Courts14 Mar 2023Disposed Of
Minati Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0095
Orissa Government Land Settlement Act 1962 — Section 3B
High Courts14 Mar 2023Disposed Of
M/s. Maa Belei Women Self Help Group, Soro Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0094
High Courts14 Mar 2023Disposed Of
Sofia Parvin And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0093
High Courts14 Mar 2023Allowed
Executive Engineer (Electrical), TPCODL Bhubaneswar Electrical Division, Bhubaneswar At/P.O.- Rasulgarh, District Khurda & Another Vs Smt. Soubhagini Patra, W/O. Late Prakash Ch. Chhotray Patra, Plot No.1241, At- Jagannath Nagar, Road No.13, GGP Colony, Bhubaneswar District Khurda & Another
Orissa High Court · (2023) 03 OHC CK 0092
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 188Electricity Act, 2003 — Section 42(5), 53, 142, 161, 164
High Courts14 Mar 2023Dismissed
Uttam Sahu Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0091
High Courts14 Mar 2023
M/s. Paradeep Port Stevedores Association Vs Regional Director, ESI Corporation, Regional Office, Orissa And Another
Orissa High Court · (2023) 03 OHC CK 0090
High Courts14 Mar 2023Disposed Of
Baikuntha Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0089
High Courts14 Mar 2023Disposed Of
Biswanath Das Vs Revenue Divisional Commissioner (C.D), Cuttack And Others
Orissa High Court · (2023) 03 OHC CK 0088
High Courts14 Mar 2023Disposed Of
Divisional Manager, New India Assurance Co. Ltd Vs Ramamani Debi And Others
Orissa High Court · (2023) 03 OHC CK 0087
High Courts14 Mar 2023Disposed Of
Kalinga Institute Of Mining Engineering And Technology (KIMET), Khurda Vs Samar Ballava Panda, Branch Manager, State Bank Of India, Angul
Orissa High Court · (2023) 03 OHC CK 0086