High Courts14 Mar 2023Disposed Of
Dillip Kumar Moharana @ Tutu Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0085
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 264 of 1,624
High Courts13 Mar 2023Allowed
Soumyadipta Sahoo Vs Orissa Public Service Commission And Others
Orissa High Court · (2023) 03 OHC CK 0084
High Courts13 Mar 2023Disposed Of
Debjani Mukherjee Vs Republic Of India
Orissa High Court · (2023) 03 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 173(8), 436A, 439Indian Penal Code, 1860 — Section 120B, 406, 409, 415, 420, 467Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts13 Mar 2023Disposed Of
Dinabandhu Baral Vs Commissioner, BMC, BBSR And Others
Orissa High Court · (2023) 03 OHC CK 0082
High Courts13 Mar 2023
Gita Rout Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0081
High Courts13 Mar 2023Disposed Of
Kunibala Hazari Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0080
High Courts13 Mar 2023Disposed Of
Sadananda Biswal And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0079
High Courts13 Mar 2023Disposed Of
Kendriya Vihar Apartment Owners Association Phase II And Another Vs IGR cum Registrar Of Societies, Board Of Revenue, Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0078
Societies Registration Act, 1860 — Section 12D(c)Real Estate (Regulation and Development) Act, 2016 — Section 3
High Courts10 Mar 2023Disposed Of
Gayatri Sethi Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0076
High Courts10 Mar 2023Disposed Of
Sumitra Biswal Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0075
High Courts10 Mar 2023
Sri Laxmi Narayan Mahapravu @ Kasturi Das Math And Others Vs Commissioner Of Endowments, Odisha, BBSR And Others
Orissa High Court · (2023) 03 OHC CK 0068
High Courts10 Mar 2023Disposed Of
Dali Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0067
High Courts10 Mar 2023Disposed Of
M/s. Galaxy Bar And Restaurant, Nayagarh Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0066
High Courts10 Mar 2023Disposed Of
Sanjulata Sahu And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0065
High Courts10 Mar 2023Disposed Of
Subash Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0064
High Courts10 Mar 2023Disposed Of
Sonali Suravita Puthal Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0063
Protection of Women from Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21, 22, 23(2)
High Courts10 Mar 2023Disposed Of
Durga Suna @ Umesh Suna Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0062
High Courts10 Mar 2023Disposed Of
Santisila Wadeka Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Mar 2023Disposed Of
Biku @ Krutibash Paikray Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 332
High Courts09 Mar 2023Disposed Of
Prem Kumar Agarwal Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 309, 439Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 323, 354, 427, 447, 506Evidence Act, 1872 — Section 65B