High Courts17 Mar 2023Disposed Of
Firoj @ Salman Majhi Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0124
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 262 of 1,624
High Courts17 Mar 2023Disposed Of
Prasan Kumar Patra Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0123
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts17 Mar 2023Disposed Of
Babul @ Chinmaya Mangaraj & Another Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0122
High Courts16 Mar 2023Dismissed
Management Of M/S. Steel Authority Of India Ltd. Rourkela Steel Plant, Rourkela Vs Presiding Officer, Industrial Tribunal, Rourkela District- Sundargarh & Others
Orissa High Court · (2023) 03 OHC CK 0121
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 33(2)(b)
High Courts16 Mar 2023Disposed Of
Executive Engineer (Electrical) Jeypore Electrical Division, Jeypore District Koraput Vs President, Grievance Redressal Forum, (SOUTHCO), At Power House Colony, P.O./P.S. Jeypore, District Koraput & Another
Orissa High Court · (2023) 03 OHC CK 0120
Constitution of India, 1950 — Article 226, 227Odisha Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 2004 — Regulation 80, 80(1), 80(5)(ii), 80(5)(iii)
High Courts16 Mar 2023Disposed Of
Padma Nayak Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0119
Odisha Government Land Settlement Act, 1962 — Section 3(1)(e), 3(2), 3(3)
High Courts16 Mar 2023
Chandra Sekhar Mohanty And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0118
High Courts16 Mar 2023Disposed Of
Saraswati Sishu Vidya Mandir, Sikharpur Vs Chief Administrator, Lord Shree Jaganath Temple Administration, Puri And Others
Orissa High Court · (2023) 03 OHC CK 0117
High Courts16 Mar 2023Disposed Of
Akshya Kumar Grahacharya Vs Sujata Patra
Orissa High Court · (2023) 03 OHC CK 0116
High Courts15 Mar 2023Disposed Of
Reliance Home Finance Limited, Ishwar Nagar, New Friends Colony, New Delhi Vs Central Bureau Of Investigation, Bhubaneswar And Ors
Orissa High Court · (2023) 03 OHC CK 0229
Prevention of Money Laundering Act, 2002 — Section 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31BSecuritization and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 14, 26E
High Courts15 Mar 2023Dismissed
Collector cum CEO, Zilla Parishad, Bhadrak And Another Vs Kishore Mohan Sahoo
Orissa High Court · (2023) 03 OHC CK 0115
Industrial Disputes Act, 1947 — Section 17B
High Courts15 Mar 2023
Sarthak Kumar Vs Union Of India And Others
Orissa High Court · (2023) 03 OHC CK 0114
National Commission For Backward Classes Act, 1993 — Section 9(1), 9(2)
High Courts15 Mar 2023Dismissed
Jagadeep Pratap Deo Vs Hon�ble Governor of Odisha : Opposite Parties & Ors
Orissa High Court · (2023) 03 OHC CK 0113
Constitution of India, 1950 — Article 19(1), 102, 102(1)(a), 103, 190(3), 191, 191(1)(e), 191(2), 192, 192(2), 226, 327, 328, 329(b)Indian Penal Code, 1860 — Section 175, 178, 179, 180, 193, 228Representation of the People Act, 1951 — Section 33, 36, 146
High Courts15 Mar 2023Disposed Of
M/s Shree Bharat Motors Ltd. And Another Vs Sales Tax Officer, Bhubaneswar-I Circle, Bhubaneswar And Others
Orissa High Court · (2023) 03 OHC CK 0112
Constitution of India, 1950 — Article 32, 145(3), 226, 227, 245, 246, 265, 301, 304(a), 304(b)Odisha Entry Tax Act, 1999 — Section 7(5), 9C
High Courts15 Mar 2023Disposed Of
Krushna Chandra Panda Vs State Of Odisha & Others
Orissa High Court · (2023) 03 OHC CK 0111
High Courts15 Mar 2023Disposed Of
Dharitri Panigrahi And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0110
High Courts15 Mar 2023
Jiten Kumar Mohanty Vs Special Land Acquisition Officer cum Competent Authority, Bhubaneswar And Another
Orissa High Court · (2023) 03 OHC CK 0109
High Courts15 Mar 2023Disposed Of
Nitu Rani Mishra @ Niturani Mishra And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0108
High Courts15 Mar 2023Disposed Of
Jasasmita Acharya Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0107
High Courts15 Mar 2023Disposed Of
Himani Bagh Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0106