High Courts23 Mar 2023Disposed Of
Manager (Legal Claims), Shriram General Insurance Co.Ltd Vs Krushna Chandra Dehury Since Dead Through Lrs And Others
Orissa High Court · (2023) 03 OHC CK 0169
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 260 of 1,624
High Courts23 Mar 2023Disposed Of
Principal Secretary To Govt. Of Odisha, Department Of Agriculture & Farmers� Empowerment And Others Vs Sabita Kumar Senapati
Orissa High Court · (2023) 03 OHC CK 0168
Orissa Civil Services (Pension) Rules, 1992 — Rule 7
High Courts23 Mar 2023Disposed Of
Shrimati Mallik Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0167
High Courts23 Mar 2023Disposed Of
Smt. Subarna Ghosh Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0166
Limitation Act, 1963 — Section 17Odisha Government Land Settlement Act, 1962 — Section 7A(30
High Courts23 Mar 2023Disposed Of
M/s. S.R. Engineering Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0165
High Courts23 Mar 2023
Manoj Kumar Kar Vs Odisha Gramya Bank, Bhubaneswar And Another
Orissa High Court · (2023) 03 OHC CK 0164
High Courts23 Mar 2023Disposed Of
Subrat Kumar Piri Vs Odisha Gramya Bank, Gandamunda & Others
Orissa High Court · (2023) 03 OHC CK 0163
Indian Penal Code, 1860 — Section 120B, 167, 409, 420, 467, 468, 471, 477(A)
High Courts23 Mar 2023Disposed Of
Bhagaban Bihari And Others Vs Union Of India And Others
Orissa High Court · (2023) 03 OHC CK 0162
High Courts23 Mar 2023Disposed Of
Priyadarsan Pradhan Vs State Of Odisha And Ors
Orissa High Court · (2023) 03 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 70(2), 195, 340(1), 475, 482Indian Penal Code, 1860 — Section 34, 294, 323,341, 380, 448, 506
High Courts23 Mar 2023Disposed Of
Akshay Kumar Hindia Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 482
High Courts23 Mar 2023Disposed Of
Srikanta Grahacharya @ Sipu Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 482
High Courts23 Mar 2023Disposed Of
Ananta Sahu Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 482
High Courts23 Mar 2023Allowed
Debashis @ Debasish Mohanty Vs Sachin Halwai
Orissa High Court · (2023) 03 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 482Negotiable Instrument Act, 1881 — Section 143A
High Courts23 Mar 2023
Lulu Behera @ Nilup @ Nilu @ Nulupa Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0155
High Courts22 Mar 2023
Subash Chandra Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0154
High Courts22 Mar 2023
Bimalendu Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0153
High Courts22 Mar 2023Disposed Of
Prayas Kumar Sahoo And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0151
High Courts22 Mar 2023Disposed Of
Chandan Mohanty Vs Regional Labour Commission Central, BBSR And Others
Orissa High Court · (2023) 03 OHC CK 0149
High Courts22 Mar 2023
Smt. Jashobanti Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0148
High Courts22 Mar 2023Dismissed
State Of Odisha And Others Vs Pitambar Rout
Orissa High Court · (2023) 03 OHC CK 0147