High Courts22 Mar 2023Disposed Of
Aanna Mandal Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 261 of 1,624
High Courts21 Mar 2023Disposed Of
Paradip Port Trust, Jagatsinghpur And Others Vs M/s. Surana Solar Ltd., Secunderabad
Orissa High Court · (2023) 03 OHC CK 0143
High Courts21 Mar 2023
Odisha State Legal Services Authority Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0142
High Courts21 Mar 2023Allowed
Bhaskar Khatua @ Bulu Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts21 Mar 2023Disposed Of
Dr. Tapa Prakash Behera And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0140
Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2023
Minakhi Das And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0139
High Courts21 Mar 2023
Bimalini Nag Vs Collector, Balangir And Others
Orissa High Court · (2023) 03 OHC CK 0138
High Courts21 Mar 2023Allowed
Partha Sarathi Dash Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0137
Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2023Disposed Of
Trilochan Sahoo Vs State Of Odisha & Others
Orissa High Court · (2023) 03 OHC CK 0136
High Courts21 Mar 2023Disposed Of
Bhushan Power and Steel Ltd Vs Director Of Industries cum Chairman, Micro And Small Enterprises Facilitation Council, Buxibazar, Cuttack And Another
Orissa High Court · (2023) 03 OHC CK 0135
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18(2), 18(3)
High Courts21 Mar 2023
Gopal Chandra Agarwalla Vs Additional District Magistrate, Bhubaneswar And Another
Orissa High Court · (2023) 03 OHC CK 0134
High Courts20 Mar 2023Disposed Of
Gaganbihari Mohapatra And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0133
Odisha Hindu Religious Endowments Act, 1951 — Section 8
High Courts20 Mar 2023Disposed Of
Dharanidhar Balabantaray And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0132
High Courts20 Mar 2023Disposed Of
Basanti Behera And Another Vs State Of Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0131
Odisha Hindu Religious Endowments Act, 1951 — Section 19A
High Courts20 Mar 2023Disposed Of
Sapneswar @ Sapteswar Behera And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0130
Constitution of India, 1950 — Article 13, 162
High Courts20 Mar 2023Disposed Of
Dibya Sumira Xaxa @ Dibya Sumitra Xaxa Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0129
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 438Administrative Tribunals Act, 1985 — Section 19
High Courts17 Mar 2023
Sabitabala Acharya Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0128
High Courts17 Mar 2023Disposed Of
Jay Prakash Xaxa Vs Lily Sujata Shanti Ekka And Others
Orissa High Court · (2023) 03 OHC CK 0127
High Courts17 Mar 2023
Jitendra Behera Vs Kirtananda Panda And Another
Orissa High Court · (2023) 03 OHC CK 0126
High Courts17 Mar 2023
Manoj Kumar Dash Vs Commissioner Of Income Tax, Cuttack
Orissa High Court · (2023) 03 OHC CK 0125