High Courts27 Mar 2023Disposed Of
Sanjukta Satapathy Vs National Insurance Company Ltd. And Others
Orissa High Court · (2023) 03 OHC CK 0203
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 259 of 1,624
High Courts27 Mar 2023Disposed Of
Dilip Bag & Anr Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0202
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts27 Mar 2023Disposed Of
Nabina Sa Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0201
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 201, 302
High Courts24 Mar 2023Disposed Of
Bebina Paikaray And Others Vs G. Lalit Mohan And Another
Orissa High Court · (2023) 03 OHC CK 0188
High Courts24 Mar 2023Disposed Of
Divisional Manager, M/s.Oriental Insurance Company Ltd Vs Monika Behera And Others
Orissa High Court · (2023) 03 OHC CK 0187
High Courts24 Mar 2023Disposed Of
Kishore Muduli Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0186
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 323, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts24 Mar 2023Disposed Of
Sankar @ Somanath Sahu & Another Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts24 Mar 2023Disposed Of
Bikash Kumar Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(b)
High Courts24 Mar 2023Disposed Of
Md. Sahabuddin Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0183
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(b)
High Courts24 Mar 2023Disposed Of
Ghanashyam Dandasena Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0182
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts24 Mar 2023Disposed Of
Jagadish Acharya Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0181
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394
High Courts24 Mar 2023Disposed Of
Sk. Sultan Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts24 Mar 2023Disposed Of
Kabuli Sobhasundar Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0179
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 121, 121A, 294, 506Unlawful Activities (Prevention) Act, 1967 — Section 18, 39
High Courts24 Mar 2023
Banamali Kar Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 03 OHC CK 0178
High Courts24 Mar 2023Disposed Of
Nilanchala Pan Vs Govt Of India & Anr
Orissa High Court · (2023) 03 OHC CK 0176
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506
High Courts24 Mar 2023Allowed
G. Nageswar Rao Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0175
Indian Penal Code, 1860 — Section 409Orissa Civil Service Pension Rules, 1992 — Rule 7(2), 7(2)(b)(i), 7(2)(e), 7(2)(v), 66, 66(1), 66(2)
High Courts24 Mar 2023Disposed Of
Ashok Kumar Khuntia And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0174
Odisha Government Land Settlement Act, 1962 — Section 3B, 7A(3)
High Courts24 Mar 2023
Sapneswar @ Sapteswar Behera And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0173
Constitution of India, 1950 — Article 13, 162Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificate) Act, 2011 — Section 6(1)
High Courts24 Mar 2023
Jayant Kumar Dehuri And Others Vs Commissioner Of Endowment And Others
Orissa High Court · (2023) 03 OHC CK 0172
Odisha Hindu Religious Endowments Act, 1951 — Section 41
High Courts24 Mar 2023Disposed Of
Saroj Kumar Pradhan Vs State Of Odisha
Orissa High Court · (2023) 03 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 342, 365, 366, 376(2)(n), 506