COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 257 of 1,624

High Courts03 Apr 2023

Hara Prasad Swain Vs State Of Orissa And Another

Orissa High Court · (2023) 04 OHC CK 0007

Indian Penal Code, 1860 — Section 294, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14AInformation Technology Act, 2000 — Section 66E, 67

High Courts03 Apr 2023Allowed

Mahendra Maharana Vs Republic Of India (CBI)

Orissa High Court · (2023) 04 OHC CK 0006

Prevention of Corruption Act, 1988 — Section 4(1), 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19, 20

High Courts03 Apr 2023Allowed

Madan Mohan Patra Vs Nimish Atha And Others

Orissa High Court · (2023) 04 OHC CK 0005

Code of Civil Procedure, 1908 — Order 9 Rule 7

High Courts03 Apr 2023Disposed Of

Rakesh Hembrum & Another Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0004

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302

High Courts03 Apr 2023Disposed Of

Anil Sahoo @ Bijay Kumar Sahoo Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0003

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37Arms Act, 1959 — Section 25

High Courts03 Apr 2023Disposed Of

Madkami Suba @ Suba Madkami Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0002

High Courts31 Mar 2023Allowed

Purna Chandra Nayak & Others Vs State Of Odisha & Others

Orissa High Court · (2023) 03 OHC CK 0228

High Courts31 Mar 2023Dismissed

Harapriya Mohapatra And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0224

Orissa Miscellaneous Certificates Rules, 1984 — Rule 7

High Courts31 Mar 2023Disposed Of

Ms. Anindita & Anr Vs Manoj Kumar Satapathy & Ors

Orissa High Court · (2023) 03 OHC CK 0223

Constitution of India, 1950 — Article 134A

High Courts29 Mar 2023Disposed Of

M/s. Southern Electricity Supply Of Kalyani Complex, BBSR And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0227

Companies Act, 2013 — Section 149(1)(b)

High Courts29 Mar 2023Disposed Of

M/S. Western Electricity Supply Of Kalyani Complex, BBSR And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0226

Companies Act, 2013 — Section 149(1)(b)

High Courts29 Mar 2023Disposed Of

M/s. Northern Eastern Electricity Supply Of Kalyani Complex, BBSR And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0225

Companies Act, 2013 — Section 149(1)(b)

High Courts29 Mar 2023Disposed Of

PAN Pratisthan Society, Khurda Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0221

High Courts29 Mar 2023Dismissed

Sania Pujari Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0220

Orissa Survey and Settlement Act, 1958 — Section 15(b)

High Courts29 Mar 2023Disposed Of

Laxmidhar Samal Vs State Of Odisha & Others

Orissa High Court · (2023) 03 OHC CK 0219

Constitution of India, 1950 — Article 14, 16Orissa Education Act, 1969 — Section 10

High Courts28 Mar 2023Dismissed

Ghanashyam Routa Vs P. Narasingha Dora

Orissa High Court · (2023) 03 OHC CK 0200

Code of Criminal Procedure, 1973 — Section 357(1), 357(3)Negotiable Instruments Act, — Section 138

High Courts28 Mar 2023Disposed Of

Tribhubanachandra Deo And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0199

High Courts28 Mar 2023Disposed Of

Abhaya Kumar Keshi Vs State Of Odisha & Others

Orissa High Court · (2023) 03 OHC CK 0198

High Courts28 Mar 2023

Sri Laxmi Narayan Mahapravu @ Kasturi Das Math And Others Vs Commissioner Of Endowments And Another

Orissa High Court · (2023) 03 OHC CK 0197

High Courts28 Mar 2023Disposed Of

Jayanti Naik Vs State Of Odisha And Others

Orissa High Court · (2023) 03 OHC CK 0196