COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 256 of 1,624

High Courts04 Apr 2023Dismissed

M/s Steel Authority Of India Ltd. And Another Vs M/s. G.C. Kanungo Construction Pvt. Ltd

Orissa High Court · (2023) 04 OHC CK 0028

Interest Act, 1978 — Section 2(b)Arbitration and Conciliation Act, 1996 — Section 31(7), 31(7)(a), 34, 37

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High Courts04 Apr 2023Disposed Of

Divisional Manager, Oriental Insurance Co. Ltd. Vs Sarita Pande And Others

Orissa High Court · (2023) 04 OHC CK 0027

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High Courts04 Apr 2023Disposed Of

Regional Manager, M/s.Oriental Insurance Co. Ltd Vs Parbati Rout And Others

Orissa High Court · (2023) 04 OHC CK 0026

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High Courts04 Apr 2023

Balaram Negi And Others Vs Central Govt. Industrial Tribunal (CGIT) Cum Labour Court, Bhubaneswar And Others

Orissa High Court · (2023) 04 OHC CK 0025

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High Courts04 Apr 2023

Anindita & Another Vs Manoj Kumar Satapathy & Others

Orissa High Court · (2023) 04 OHC CK 0024

Code of Criminal Procedure, 1973 — Section 156(3)

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High Courts04 Apr 2023Allowed

Dusashan Bag Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0001

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High Courts03 Apr 2023Dismissed

Rabi Rao Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0023

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 307, 353

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High Courts03 Apr 2023Disposed Of

M/s. Achalesh Baliarsingh Vs Commissioner Of CT & GST, Odisha & Another

Orissa High Court · (2023) 04 OHC CK 0022

Odisha Goods And Services Tax Rules 2017 — Rule 23

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High Courts03 Apr 2023Disposed Of

M/s. Santosh Kumar Lenka Vs Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha, Commissionerate Of CT & GST And Ors

Orissa High Court · (2023) 04 OHC CK 0021

Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(4)

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High Courts03 Apr 2023Disposed Of

Anama Chandi Vs State Of Odisha & Others

Orissa High Court · (2023) 04 OHC CK 0020

Land Acquisition Act, 1894 — Section 28A

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High Courts03 Apr 2023Disposed Of

Bhushan Power and Steel Ltd Vs Director Of Industries-Cumchairman, Micro And Small Enterprises Facilitation Council And Another

Orissa High Court · (2023) 04 OHC CK 0019

Insolvency and Bankruptcy Code, 2016 — Section 31, 60(5), 238Micro, Small and Medium Enterprises Development Act, 2006 — Section 19

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High Courts03 Apr 2023Disposed Of

Anita Budhia Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0018

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High Courts03 Apr 2023

M/s. Singh Engineering Works Vs State Of Orissa

Orissa High Court · (2023) 04 OHC CK 0015

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High Courts03 Apr 2023Disposed Of

M/s.IFFCO TOKIO General Insurance Co. Ltd Vs Basanti Khara And Others

Orissa High Court · (2023) 04 OHC CK 0014

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High Courts03 Apr 2023Disposed Of

Annapurna Sahu And Others Vs Hakim Khan And Another

Orissa High Court · (2023) 04 OHC CK 0013

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High Courts03 Apr 2023Dismissed

Bijaya Krushna Mohapatra Vs State Of Odisha (Vigilance)

Orissa High Court · (2023) 04 OHC CK 0012

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 95, 120B, 420, 468, 471

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High Courts03 Apr 2023Dismissed

Santosh Kumar Nayak Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0011

Code of Criminal Procedure, 1973 — Section 125

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High Courts03 Apr 2023Disposed Of

Ayush Akhilesh Behera @ Ayush Behera Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0010

Code of Criminal Procedure, 1973 — Section 482

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High Courts03 Apr 2023Dismissed

Bharata Sahu Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0009

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High Courts03 Apr 2023Disposed Of

Biswanath Rana @ Amira Rana Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0008

Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 120(B), 279, 302, 304(A), 341

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