High Courts06 Apr 2023Dismissed
Nita Dubey And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0071
Shri Jagannath Temple Act, 1955 — Section 16A(i)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 254 of 1,624
High Courts06 Apr 2023Dismissed
Sudhir Kumar Nayak Vs Secretary, State Transport Authority, Cuttack And Others
Orissa High Court · (2023) 04 OHC CK 0070
High Courts06 Apr 2023Dismissed
Prabhakar Mahalik Vs National Aluminum Company Ltd, Bhubaneswar And Others
Orissa High Court · (2023) 04 OHC CK 0069
Indian Penal Code, 1860 — Section 201, 302
High Courts06 Apr 2023Disposed Of
Chintamani Mohanty Vs State Of Orissa & Ors
Orissa High Court · (2023) 04 OHC CK 0068
High Courts06 Apr 2023Disposed Of
Champa Dei And Others Vs Sudeep Paramanik And Another
Orissa High Court · (2023) 04 OHC CK 0067
High Courts06 Apr 2023Disposed Of
Director, Interim Test Range, Chandipur Vs Ashok Senapati & Others
Orissa High Court · (2023) 04 OHC CK 0066
High Courts06 Apr 2023Disposed Of
Simanchal Patra Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c)
High Courts06 Apr 2023Disposed Of
Ranjan Kumar Dehury Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 29
High Courts06 Apr 2023Disposed Of
Rajesh Kandi Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts06 Apr 2023Disposed Of
Niranjan Moharana @ Gajanana Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts06 Apr 2023Disposed Of
M.D Aslam @ Muna Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 201, 379
High Courts06 Apr 2023Disposed Of
Rajib Kumar Pati Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts06 Apr 2023Disposed Of
Tukuna Naik Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 376, 448, 498A, 506, 511
High Courts06 Apr 2023Disposed Of
Sakul Sekh Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts06 Apr 2023Disposed Of
Binay Kumar Dash Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 417, 418, 420, 467, 468, 473
High Courts06 Apr 2023Disposed Of
Sri Dillip Kumar Swain Vs Presiding Officer, Central Government Industrial Tribunal Cum Labour Court, Orissa, Bhubaneswar And Another
Orissa High Court · (2023) 04 OHC CK 0056
High Courts06 Apr 2023Disposed Of
Chaitanya Bhoi & Others Vs Union Of India & Others
Orissa High Court · (2023) 04 OHC CK 0052
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)Industrial Disputes Act, 1947 — Section 33
High Courts06 Apr 2023Allowed
Jaya Munda (dead) Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0051
High Courts05 Apr 2023Disposed Of
Tapan Kumar Patra Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0054
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts05 Apr 2023Disposed Of
Biren Kumar Nayak & Another Vs State Of Orissa
Orissa High Court · (2023) 04 OHC CK 0053
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)