High Courts10 Apr 2023Disposed Of
Jakub Barik Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0091
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 253 of 1,624
High Courts10 Apr 2023Disposed Of
Shree Jagannath Mohaprabhu And Shree Laxminarayan Mahaprabhu Bije, Udepur Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0090
Indian Penal Code, 1860 — Section 34, 294, 323, 324, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)(v)
High Courts10 Apr 2023Disposed Of
Muktikanta Panigrahi Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0089
High Courts10 Apr 2023Disposed Of
Ramesh Chandra Guin Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0088
High Courts10 Apr 2023Disposed Of
Rebati Nayak Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0087
High Courts10 Apr 2023Disposed Of
Brushava Oram Vs State of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0086
High Courts10 Apr 2023Disposed Of
Rajeswar Thakur Vs State of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0085
High Courts10 Apr 2023Disposed Of
Antaram Sa Vs Union Of India & Others
Orissa High Court · (2023) 04 OHC CK 0084
High Courts06 Apr 2023Disposed Of
Susanta Kumar Padhi Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0083
Land Acquisition Act, 1894 — Section 18
High Courts06 Apr 2023Disposed Of
Rama Chandra Patel Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0082
High Courts06 Apr 2023Disposed Of
Pragati Womens Self Help Group, Bhadrak Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0081
High Courts06 Apr 2023Disposed Of
Papuna Beura And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0080
High Courts06 Apr 2023Disposed Of
All Odisha Tax Advocates Association Vs Union Of India & Others
Orissa High Court · (2023) 04 OHC CK 0079
Income Tax Act 1961 — Section 119, 234A, 234B, 234F, 271B
High Courts06 Apr 2023Disposed Of
Rakesh Roshan Das Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0078
High Courts06 Apr 2023Disposed Of
Odisha State Bureau Of Text Book Preparation And Production, Bhubaneswar Vs Deba Prasad Padhi And Another
Orissa High Court · (2023) 04 OHC CK 0077
Industrial Disputes Act, 1947 — Section 17B, 29, 33C(2)
High Courts06 Apr 2023Disposed Of
Jitendra Kumar Sahoo & Others Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0076
High Courts06 Apr 2023Disposed Of
Subrat Das @ Dash Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0075
Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25
High Courts06 Apr 2023Disposed Of
Sanya Swain @ Sania Swain Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 307, 323, 324, 325, 341Odisha Prevention of Witch-Hunting Act, 2013 — Section 4(1)
High Courts06 Apr 2023Disposed Of
Sk. Banty Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts06 Apr 2023Dismissed
Sarojini Pattjoshi & Others Vs State Of Orissa & Others
Orissa High Court · (2023) 04 OHC CK 0072