High Courts12 Apr 2023Dismissed
State Of Odisha And Another Vs Patitapaban Dutta Dash And Others
Orissa High Court · (2023) 04 OHC CK 0145
Orissa Group-C and Group-D Posts (Contractual Appointment) Rules, 2013 — Rule 5(1), 8, 8(a)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 251 of 1,624
High Courts12 Apr 2023Disposed Of
Oriental Insurance Co. Ltd. Vs Muralidhar Behera And Others
Orissa High Court · (2023) 04 OHC CK 0144
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts12 Apr 2023Disposed Of
Prasanta Sahu Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 482
High Courts12 Apr 2023
Laxman Sahu Vs State Of Odisha & Another
Orissa High Court · (2023) 04 OHC CK 0142
Indian Penal Code, 1860 — Section 294, 354, 376DAProtection of Children from Sexual Offences Act, 2012 — Section 6Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts12 Apr 2023Disposed Of
Rajeswar Paraseth Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0141
Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts11 Apr 2023Disposed Of
M/s Indian Farmers Fertilizers Cooperative Limited And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0127
Industrial Disputes Act, 1947 — Section 25F, 25FF
High Courts11 Apr 2023Disposed Of
Sarat Kumar Singh & Ors Vs Collector, Jagatsinghpur & Ors
Orissa High Court · (2023) 04 OHC CK 0126
High Courts11 Apr 2023
M/s. Tata Steel BSL Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0125
High Courts11 Apr 2023Disposed Of
Bina Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0124
Odisha Estates Abolition Act, 1951 — Section 8
High Courts11 Apr 2023Dismissed
Sankar Prasad Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0123
High Courts11 Apr 2023Dismissed
Bhaskar Chandra Majhi Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0122
High Courts11 Apr 2023Disposed Of
State Of Odisha & Others Vs Bishnupada Barik
Orissa High Court · (2023) 04 OHC CK 0121
High Courts11 Apr 2023Disposed Of
Sarat Chandra Parida Vs Odisha Forest Development Corporation Ltd., Bhubaneswar And Others
Orissa High Court · (2023) 04 OHC CK 0120
High Courts11 Apr 2023Disposed Of
Anubhav Mohanty Vs Varsha Priyadarshini
Orissa High Court · (2023) 04 OHC CK 0119
High Courts11 Apr 2023Disposed Of
Musi Mallick Vs Ghanashyam Samal & Anr
Orissa High Court · (2023) 04 OHC CK 0118
High Courts11 Apr 2023Disposed Of
Rajendra Patra Vs Susama Samal & Anr
Orissa High Court · (2023) 04 OHC CK 0116
High Courts11 Apr 2023Disposed Of
Harapriya Pradhan & Ors Vs Raja Khan & Anr
Orissa High Court · (2023) 04 OHC CK 0115
High Courts11 Apr 2023Disposed Of
P.Shyam Sundar Prusty Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 109, 120B, 302
High Courts11 Apr 2023Disposed Of
M/s. Pashupati Ispat Pvt. Ltd Vs Odisha Industrial Infrastructure Development Corporation And Another
Orissa High Court · (2023) 04 OHC CK 0113
High Courts11 Apr 2023Allowed
All Orissa Judicial Employees� Association, Represented Through Its General Secretary Basanta Kumar Mohapatra Vs State Of Orissa And Others
Orissa High Court · (2023) 04 OHC CK 0112
Constitution of India, 1950 — Article 226, 227, 233(2)