High Courts13 Apr 2023Disposed Of
Bapi Pradhan & Another Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 341, 354, 506
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Orissa High Court judgments
32,472 judgments · page 250 of 1,624
High Courts13 Apr 2023Disposed Of
Suryakanta Baliarsingh @ Bapina Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 292(A), 294, 323, 354(A), 354(C), 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts13 Apr 2023Disposed Of
Manoj Pramanik @ Paramanik Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0134
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 294, 313, 323, 376(2)(n), 417, 506
High Courts13 Apr 2023Disposed Of
Gopal Jani Vs State Of Odisha & Another
Orissa High Court · (2023) 04 OHC CK 0133
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 201, 323, 376, 376AB, 376(2)(f), 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6, 21
High Courts13 Apr 2023Disposed Of
Rama Chandra Bania Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts13 Apr 2023Disposed Of
Iswar Saraf & Another Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0131
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts13 Apr 2023Disposed Of
Dinesh Kumar Sanani Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0130
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 366, 376(1), 506Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts13 Apr 2023Disposed Of
Lipu Sahoo @ Lipuraj Sahoo Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0129
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 354, 377, 498(A), 506Dowry Prohibition Act, 1961 — Section 4
High Courts13 Apr 2023Disposed Of
E. Cheneya @ E. Cheeneya Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0128
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376
High Courts12 Apr 2023Disposed Of
Prasanta Kumar Mallik And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0156
High Courts12 Apr 2023Dismissed
Prasanta Arya Vs State Of Odisha & Ors
Orissa High Court · (2023) 04 OHC CK 0155
High Courts12 Apr 2023Disposed Of
Sudarshan Nayak Vs Director (Research), Robber Research Institute Of India, Robber Board, Under Ministry Of Commerce And Industry, Government Of India And Another
Orissa High Court · (2023) 04 OHC CK 0154
Constitution of India, 1950 — Article 14, 16, 19, 21
High Courts12 Apr 2023Disposed Of
Pruthiraj Jena Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0153
High Courts12 Apr 2023Disposed Of
Raju Kumar And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0152
Street Vendors Act, 2014 — Section 3
High Courts12 Apr 2023Disposed Of
Maa Tarini Bartan Bhandar, Dhenkanal & Ors Vs Union Bank Of India, Represented By Its Regional Manager, Bhubaneswar & Ors
Orissa High Court · (2023) 04 OHC CK 0151
High Courts12 Apr 2023Dismissed
Buddhadev Sahu & Anr Vs State Of Odisha & Ors
Orissa High Court · (2023) 04 OHC CK 0150
High Courts12 Apr 2023Disposed Of
M/s. GMR Kamalanga Energy Ltd., Dhenkanal Vs Shri Ravikant Karan And Another
Orissa High Court · (2023) 04 OHC CK 0149
Payment of Wages Act, 1936 — Section 2(a)(vi)Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(h), 21(4)
High Courts12 Apr 2023Disposed Of
Sibaram Sahu Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0148
Payment of Wages Act, 1936 — Section 2(a)(vi)Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(h), 21(4)
High Courts12 Apr 2023Disposed Of
Kalandi Charan Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0147
High Courts12 Apr 2023Dismissed
Abhaya Kumar Pattnaik Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0146