COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 248 of 1,624

High Courts19 Apr 2023Disposed Of

M/s Omjay EV Limited, Bhubaneswar Vs Deputy Commissioner Of State Tax, CT & GST Circle, Bhubaneswar & Ors

Orissa High Court · (2023) 04 OHC CK 0191

Constitution of India, 1950 — Article 226, 227Central Goods And Services Tax Act, 2017 — Section 54(3)Central Goods and Services Tax (CGST) Rules, 2017 — Rule 89, 89(2)(h), 89(5)

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High Courts19 Apr 2023Allowed

Mahesh Chandra Mohanty Vs State Of Odisha & Others

Orissa High Court · (2023) 04 OHC CK 0190

Constitution of India, 1950 — Article 226, 309Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 5

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High Courts19 Apr 2023Dismissed

Bimalini Nag Vs Collector, Balangir And Others

Orissa High Court · (2023) 04 OHC CK 0189

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High Courts19 Apr 2023Disposed Of

Epari Madhav Rao Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0188

Orissa Government Land Settlement Act 1962 — Section 3

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High Courts19 Apr 2023Disposed Of

Bhagirathi Rout Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0187

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High Courts19 Apr 2023Disposed Of

Jamuridin Sahaji And Others Vs Basiruddin Sahaji And Others

Orissa High Court · (2023) 04 OHC CK 0186

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High Courts19 Apr 2023Disposed Of

Shree Nilamadhab Jew Thakur Bije Nijagruha, Cuttack And Another Vs Principal Secy. To Govt. Of Odisha, Law Dept., BBSR And Another

Orissa High Court · (2023) 04 OHC CK 0185

Odisha Hindu Religious Endowments Act, 1951 — Section 19A

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High Courts19 Apr 2023Disposed Of

Abhi @ Abhimanyu Das Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0184

Indian Penal Code, 1860 — Section 376(1)Information Technology Act, 2000 — Section 67

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High Courts19 Apr 2023Disposed Of

Parimal Das Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0183

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High Courts19 Apr 2023

Kishori Nag Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0182

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High Courts18 Apr 2023Disposed Of

Kushasan Mohanty Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0296

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High Courts18 Apr 2023Allowed

Nikhil Ranjan Nayak Vs State Of Odisha & Others

Orissa High Court · (2023) 04 OHC CK 0181

Orissa Government Land Settlement Act 1962 — Section 7A(3)

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High Courts18 Apr 2023Disposed Of

Gauranga Mahaprabhu Bije, Ramagarh Vs Commnr. Of Endowments, BBSR And Another

Orissa High Court · (2023) 04 OHC CK 0180

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High Courts18 Apr 2023Dismissed

Sarat Chandra Satapathy Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0179

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High Courts18 Apr 2023

Debashish Samantaray Vs Mohammed Moquim

Orissa High Court · (2023) 04 OHC CK 0178

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High Courts18 Apr 2023Disposed Of

M/S. Northern Eastern Electricity Supply Of Kalyani Complex, BBSR And Others Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0177

Companies Act, 2013 — Section 439(2)

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High Courts18 Apr 2023Disposed Of

Yogendra Das Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0176

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 342, 395, 397, 454Arms Act, 1959 — Section 25, 27

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High Courts18 Apr 2023Disposed Of

Bulu Pradhan Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0175

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37

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High Courts18 Apr 2023Dismissed

Pravakar Jayasingh And Others Vs State Of Odisha & Another

Orissa High Court · (2023) 04 OHC CK 0174

Constitution of India, 1950 — Article 226, 227

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High Courts18 Apr 2023Disposed Of

Soumendra Nandan Dasmohapatra And Another Vs State Of Odisha (Vig.)

Orissa High Court · (2023) 04 OHC CK 0173

Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 239Indian Penal Code, 1860 — Section 120B, 379, 420

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