High Courts21 Apr 2023Disposed Of
Subrat Kumar Naik @ Tikina Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0211
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 396, 397Arms Act, 1959 — Section 27
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 247 of 1,624
High Courts21 Apr 2023Disposed Of
Subham Kumar Dora Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0210
Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of issuance and Verification of Caste Certificates) Act, 2012 — Section 5Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Rules, 2019 — Rule 5
High Courts21 Apr 2023Allowed
Cuttack Municipal Corporation, Cuttack Vs Joint Commissioner, Consolidation And Settlement, Cuttack And Others
Orissa High Court · (2023) 04 OHC CK 0209
Transfer of Property Act 1882 — Section 55Orissa Estates Abolition Act, 1951 — Section 6, 7Land Registration Act, 1876 — Section 4(2)
High Courts21 Apr 2023
Swetapadma Samal Vs State Of Odisha & Ors
Orissa High Court · (2023) 04 OHC CK 0208
High Courts20 Apr 2023
Scan Steel Limited Vs Madan Kumar Behera
Orissa High Court · (2023) 04 OHC CK 0207
Industrial Disputes Act, 1947 — Section 36(2)(b)
High Courts20 Apr 2023Disposed Of
Rajesh Kumar Ghadai Vs Commissioner Of CT & GST & Others
Orissa High Court · (2023) 04 OHC CK 0206
Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(4)
High Courts20 Apr 2023Disposed Of
Chitanyananda Jyotirmaya Rath Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0205
High Courts20 Apr 2023Disposed Of
Mousumi Rout Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0204
High Courts20 Apr 2023Disposed Of
Palwinder Singh Vs R.T.O., Sambalpur
Orissa High Court · (2023) 04 OHC CK 0203
High Courts20 Apr 2023Disposed Of
Rojalin Das Vs Collector, Jajpur And Others
Orissa High Court · (2023) 04 OHC CK 0202
High Courts20 Apr 2023Disposed Of
Fakir Mohan Samantasinghar Vs Addl. State Tax Officer, CT & GST Jatni Circle & Others
Orissa High Court · (2023) 04 OHC CK 0201
Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(4)
High Courts20 Apr 2023Disposed Of
Rama Chandra Mohanty Vs Commissioner Of Endowment And Another
Orissa High Court · (2023) 04 OHC CK 0200
Orissa Hindu Religious Endowments Act, 1951 — Section 7
High Courts20 Apr 2023Dismissed
Rabindra Nath Beura And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 04 OHC CK 0199
High Courts20 Apr 2023Disposed Of
Bharati Adhikary Vs Addl. District Magistrate, Khurda
Orissa High Court · (2023) 04 OHC CK 0198
Orissa Government Land Settlement Act 1962 — Section 7A(3)
High Courts20 Apr 2023Disposed Of
Maheswar Pradhan Vs Principal Secretary, Government Of Odisha, General Administration Deptt., Bhubaneswar & Ors
Orissa High Court · (2023) 04 OHC CK 0197
High Courts20 Apr 2023Disposed Of
State Of Odisha And Another Vs Subash Chandra Das And Another
Orissa High Court · (2023) 04 OHC CK 0196
High Courts20 Apr 2023Disposed Of
Jagadish Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0195
High Courts20 Apr 2023Disposed Of
Karunakar Mohanty @ Karuna Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0194
Code of Criminal Procedure, 1973 — Section 482
High Courts20 Apr 2023Dismissed
Sameer Kumar Sahu And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0193
Constitution of India, 1950 — Article 226, 227Odisha Group C and Group D posts (contractual appointment) Rules, 2013 — Rule 4, 8
High Courts20 Apr 2023Dismissed
Sarat Chandra Patra Vs Presiding Officer, Labour Court, Jeypore And Others
Orissa High Court · (2023) 04 OHC CK 0192
Industrial Disputes Act, 1947 — Section 33C(2)