High Courts25 Apr 2023Disposed Of
Pitabas Pradhan Vs Mahanadi Coalfields Limited And Others
Orissa High Court · (2023) 04 OHC CK 0251
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 14, 17
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 245 of 1,624
High Courts25 Apr 2023Dismissed
NTPC Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0250
Constitution of India, 1950 — Article 19(1)(g), 21, 226, 227Land Acquisition Act, 1894 — Section 4(1)
High Courts25 Apr 2023Allowed
Sarat Chandra Nayak Vs Registrar, Judicial, Orissa High Court, Cuttack and Others
Orissa High Court · (2023) 04 OHC CK 0249
Constitution of India, 1950 — Article 14, 226
High Courts25 Apr 2023Allowed
M/s. Om Shri Ashirbad Laxmi Complex, Big Bazar Berhampur, Ganjam State Of Odisha, Represented By Commissioner Of Sales Tax, Odisha
Orissa High Court · (2023) 04 OHC CK 0248
Odisha Sales Tax Act, 1947 — Section 4, 4(3), 4(7), 9(3f), 11(1), 12(5), 15, 24, 24(1)
High Courts25 Apr 2023Disposed Of
Gulashad Vs State of Odisha
Orissa High Court · (2023) 04 OHC CK 0247
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37, 41(1), 42, 42(2), 50
High Courts25 Apr 2023Disposed Of
Oriental Insurance Company Ltd Vs Smt. Sabita Nayak And Others
Orissa High Court · (2023) 04 OHC CK 0246
High Courts25 Apr 2023Disposed Of
Bikash Mandal Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0245
High Courts24 Apr 2023Dismissed
Premalata Patnaik Vs Joint Commissioner, Settlement And Consolidation, Berhampur And Others
Orissa High Court · (2023) 04 OHC CK 0244
Orissa Survey and Settlement Act, 1958 — Section 15(b)Limitation Act, 1963 — Section 5
High Courts24 Apr 2023
M/s. Dilip Kumar Nayak Vs Commissioner Of Customs, Excise & Service Tax, Bhubaneswar
Orissa High Court · (2023) 04 OHC CK 0243
Central Excise Act, 1944 — Section 35GFinance Act, 1994 — Section 73(4)
High Courts24 Apr 2023Disposed Of
Basanta Barik Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0242
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts24 Apr 2023Disposed Of
Abhisek Jorg Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0241
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 411, 457
High Courts24 Apr 2023Disposed Of
Iswar Nahak Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0240
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D
High Courts24 Apr 2023Disposed Of
Guddu Sharma Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0239
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 457Arms Act, 1959 — Section 27, 27
High Courts24 Apr 2023Disposed Of
Chaitu Kindo Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0238
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 498A
High Courts24 Apr 2023Disposed Of
Kansari Miniyaka Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0237
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts24 Apr 2023Disposed Of
Kusuna Raita Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0236
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29, 37
High Courts24 Apr 2023Disposed Of
Babula Harijan Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0235
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 294, 376(2)(n), 417, 506
High Courts24 Apr 2023Disposed Of
Jyoti Ranjan Das Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0234
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 498A
High Courts24 Apr 2023Disposed Of
Satyabrata Mallik @ Kalu Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0233
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts24 Apr 2023Disposed Of
Ravi Kumar Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0232
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 337, 338Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37