High Courts26 Apr 2023Disposed Of
M/s. National Enterprises & Another Vs Commissioner, GST & Central Excise, Rourkela & Another
Orissa High Court · (2023) 04 OHC CK 0283
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 244 of 1,624
High Courts26 Apr 2023Disposed Of
Manjulata Barik And Another Vs Sub Collector cum Sub Divisional Magistrate, Khurda And Others
Orissa High Court · (2023) 04 OHC CK 0282
High Courts26 Apr 2023Disposed Of
M/s. Sundar Pravat Das Vs Joint Commissioner Of State Tax (Appeal), Cuttack And Ors
Orissa High Court · (2023) 04 OHC CK 0281
Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(1)
High Courts26 Apr 2023Disposed Of
Renupriya Das Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0280
High Courts26 Apr 2023Allowed
Parbati Ghadei Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0279
Constitution of India, 1950 — Article 226, 227
High Courts26 Apr 2023Disposed Of
Santosh Kumar Senapati Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0278
High Courts26 Apr 2023
Baburam Malik Vs Commissioner, Endowment, Odisha, Bhubaneswar And Others
Orissa High Court · (2023) 04 OHC CK 0277
High Courts26 Apr 2023Disposed Of
Branch Manager, M/s.National Insurance Company Ltd Vs Sairendri Sahu And Others
Orissa High Court · (2023) 04 OHC CK 0276
Motor Vehicles Act, 1988 — Section 129
High Courts26 Apr 2023Disposed Of
Samir Kumar Samal Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0275
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304
High Courts26 Apr 2023Disposed Of
Soumitra Mondal Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0274
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts26 Apr 2023Disposed Of
Soumya Ranjan Pradhan Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0273
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts26 Apr 2023Disposed Of
Ashok Parida Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0272
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts26 Apr 2023Disposed Of
Manmohan Sahoo @ Dillu Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0271
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts26 Apr 2023Disposed Of
Gobinda Manna Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0270
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts25 Apr 2023Disposed Of
Orissa Alloys Ltd., Jajpur Vs Secretary, Department Of Industries, Bhubaneswar & Ors
Orissa High Court · (2023) 04 OHC CK 0257
High Courts25 Apr 2023Disposed Of
Smt. Roji Jena Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0256
High Courts25 Apr 2023Disposed Of
Ahalya Malik And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0255
Constitution of India, 1950 — Article 14, 16
High Courts25 Apr 2023Disposed Of
Arup Kumar Nanda Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0254
High Courts25 Apr 2023Disposed Of
Indian Society for Rural Development Vs Union Of India & Ors
Orissa High Court · (2023) 04 OHC CK 0253
High Courts25 Apr 2023Dismissed
Prasanta Kumar Pradhan Vs State Of Orissa And Others
Orissa High Court · (2023) 04 OHC CK 0252