High Courts01 May 2023Disposed Of
Manager, Claims, HDFC ERGO General Insurance Company Ltd Vs Prasad Singh And Another
Orissa High Court · (2023) 05 OHC CK 0016
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 242 of 1,624
High Courts01 May 2023Disposed Of
Manas Kumar Panigrahi And Others Vs Union Of India, Represented Through Its General Manager, South Eastern Railway, Kolkata
Orissa High Court · (2023) 05 OHC CK 0015
High Courts01 May 2023Dismissed
Sarojkanta Mallick Vs Bhubaneswar Development Authority, Represented Through Its Vice Chairman & Ors
Orissa High Court · (2023) 05 OHC CK 0014
Constitution of India, 1950 — Article 226, 227
High Courts01 May 2023Dismissed
Pranab Kumar Begrai Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts01 May 2023Disposed Of
Hrushikesh Sahu Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts01 May 2023Disposed Of
Binod @ D. Sriram And Another Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379
High Courts01 May 2023Disposed Of
Kabindra Khora Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts01 May 2023Disposed Of
Nana @ Sk. Sadik Quadir And Another Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts01 May 2023Disposed Of
John Nayak Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts01 May 2023Disposed Of
Sadananda Biswal Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0007
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts01 May 2023Disposed Of
Arabind Ku. Singh And Others Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts01 May 2023Disposed Of
G. Satyam Subham Das Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0005
High Courts01 May 2023Disposed Of
Ambrusa Karada Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts01 May 2023Disposed Of
Susanta Kumar Pradhan @ Susanta Pradhan Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323
High Courts01 May 2023Disposed Of
Bijaya Paida Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)(i), 506
High Courts01 May 2023
M/s. Anupam Industries Ltd Vs M/s Bharat Industrial Projects Pvt.Ltd
Orissa High Court · (2023) 05 OHC CK 0001
Arbitration and Conciliation Act, 1996 — Section 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 8
High Courts27 Apr 2023Disposed Of
Madkami Bhima Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0295
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A
High Courts27 Apr 2023Disposed Of
Anasuya Nayak Vs Commissioner Of Commercial Taxes And Goods And Services Tax, Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0269
Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(4)
High Courts27 Apr 2023Disposed Of
Sk. Salim Mohammad Vs Odisha Board Of Waqf, Cuttack And Others
Orissa High Court · (2023) 04 OHC CK 0268
Waqf Act, 1995 — Section 83(2)
High Courts27 Apr 2023Disposed Of
Jogendra Rout Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0267
Orissa Government Land Settlement Act, 1962 — Section 7A(3)