High Courts02 May 2023Disposed Of
Smt. Pravati Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0036
Odisha Government Land Settlement Act, 1962 — Section 3B
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 241 of 1,624
High Courts02 May 2023Disposed Of
Rupa Manjari Mahapatra Vs Principal Secretary, MSME, Bhubaneswar & Ors
Orissa High Court · (2023) 05 OHC CK 0035
Constitution of India, 1950 — Article 226, 227
High Courts02 May 2023Dismissed
Rabindra Kumar Nayak Vs Regional Chief Conservator Of Forests, Bhubaneswar Circle, Bhubaneswar & Anr
Orissa High Court · (2023) 05 OHC CK 0034
Constitution of India, 1950 — Article 226, 227, 309Orissa Civil Services. (Classification, Control and Appeal) Rules, 1962 — Rule 2(c), 15, 15(4), 15(5), 15(6), 15(7)
High Courts02 May 2023Dismissed
Maya Nayak Vs LIC Of India, Talcher Branch & Another
Orissa High Court · (2023) 05 OHC CK 0033
High Courts02 May 2023Dismissed
Bigneshraj Patasani Vs Bharat Petroleum Corporation Ltd., West Bengal 95 And Others
Orissa High Court · (2023) 05 OHC CK 0032
High Courts02 May 2023Disposed Of
Ratnabati Dash And Others Vs Union Of India And Others
Orissa High Court · (2023) 05 OHC CK 0031
High Courts02 May 2023Dismissed
Harish Karan @ Harish Chandra Karan & Others Vs Haripada Karan & Another
Orissa High Court · (2023) 05 OHC CK 0030
High Courts02 May 2023Disposed Of
Prasant Naik And Another Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0029
High Courts02 May 2023Disposed Of
Prabin Kumar Dehury Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts02 May 2023Disposed Of
Lopamudra Nanda Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0027
Code of Criminal Procedure, 1973 — Section 437(1), 439Indian Penal Code, 1860 — Section 120B, 408
High Courts02 May 2023Disposed Of
Suresh Jena Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0026
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts02 May 2023Disposed Of
Susanta Kumar Swain Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 05 OHC CK 0025
Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption (Amendment) Act, 2018 — Section 7
High Courts02 May 2023Disposed Of
Sanak Pradhan Vs Union Of India (NCB)
Orissa High Court · (2023) 05 OHC CK 0024
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 28, 29
High Courts02 May 2023Disposed Of
Amiya Kumar Padhy Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0023
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 6Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011 — Section 6
High Courts01 May 2023Dismissed
Sandeep Kumar Nayak Vs State Of Odisha & Ors
Orissa High Court · (2023) 05 OHC CK 0022
High Courts01 May 2023Disposed Of
Ajaya Kumar Das Vs State Of Odisha & Others
Orissa High Court · (2023) 05 OHC CK 0021
High Courts01 May 2023Disposed Of
Odisha State Civil Supplies Corporation Ltd., Bhubaneswar Vs Sabadhan Dehuri And Others
Orissa High Court · (2023) 05 OHC CK 0020
High Courts01 May 2023Allowed
Kusumanjali Sahoo Vs Jitendra Kumar Sahoo
Orissa High Court · (2023) 05 OHC CK 0019
Code of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 9
High Courts01 May 2023Disposed Of
M/s Hinduja Leyland Finance Ltd Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0018
High Courts01 May 2023Disposed Of
Manager, Claims, HDFC ERGO General Insurance Company Ltd Vs Lata Naik And Others
Orissa High Court · (2023) 05 OHC CK 0017