High Courts04 May 2023Disposed Of
Rajesh @ Rahul @ Sanjeeb Pradhan Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0076
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 239 of 1,624
High Courts04 May 2023Disposed Of
Saroj Bag Vs State Of Odisha & Another
Orissa High Court · (2023) 05 OHC CK 0075
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts04 May 2023Disposed Of
Das Suresh Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts04 May 2023Disposed Of
Prakash Chandra Panda Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0073
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts04 May 2023Disposed Of
Sarat Chandra Samantray Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138
High Courts04 May 2023Disposed Of
Bijay@ Bijaya Kumar Vyas Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 467, 468, 471
High Courts04 May 2023Disposed Of
Madhab Khara Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts04 May 2023Disposed Of
Parul Bhattacharya And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0069
Constitution of India, 1950 — Article 227Orissa Survey and Settlement Act, 1958 — Section 15BOrissa Estates Abolition Act, 1951 — Section 38B
High Courts04 May 2023Disposed Of
M/s. S.R. Engineering, Keonjhar Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0068
Odisha Government Land Settlement Act, 1962 — Section 3(3)Odisha Government Land Settlement Rules, 1983 — Rule 3(3)
High Courts04 May 2023Disposed Of
Binayak Digal Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0067
High Courts04 May 2023Allowed
Chhayakant Acharya Vs Samitav Pani
Orissa High Court · (2023) 05 OHC CK 0066
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts04 May 2023
Indulekha Dash Batamishra Vs State Of Odisha And Ors
Orissa High Court · (2023) 05 OHC CK 0065
High Courts03 May 2023Dismissed
Jagannath Mandal Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 360, 374Indian Penal Code, 1860 — Section 34, 379Essential Commodities Act, 1955 — Section 7, 7(1)(a), 7(1)(a)(ii)
High Courts03 May 2023Allowed
Khirod Kumar Mishra & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 05 OHC CK 0063
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts03 May 2023Dismissed
Srimanta Kumar Panda And Another Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0062
High Courts03 May 2023Dismissed
Puspanjali Das @ Dey Vs State Of Orissa And Others
Orissa High Court · (2023) 05 OHC CK 0061
High Courts03 May 2023Disposed Of
State Of Odisha And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A)Orissa Civil Services (Pension) Rules, 1992 — Rule 33
High Courts03 May 2023Disposed Of
Nrusingh Charan Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0059
High Courts03 May 2023Disposed Of
Dhirendra Nath Singh Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0058
High Courts03 May 2023Disposed Of
Sanjay Patra and others Vs Bidyadhar Prusty And Others
Orissa High Court · (2023) 05 OHC CK 0057