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Orissa High Court judgments

32,472 judgments · page 238 of 1,624

High Courts05 May 2023Partly Allowed

Kalia @ Prakash Sahu Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0093

Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts05 May 2023Disposed Of

Gada Munda Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0088

Code of Criminal Procedure, 1973 — Section 161, 383Indian Penal Code, 1860 — Section 302, 304I
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High Courts05 May 2023Dismissed

Alok Gochhayat Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0086

Code of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
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High Courts04 May 2023Dismissed

Gita Raha & Another Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0080

Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 323, 420, 498ADowry Prohibition Act, 1961 — Section 4
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