High Courts09 May 2023Disposed Of
Kalabati Bindhani And Others Vs Dharampal Sharma And Another
Orissa High Court · (2023) 05 OHC CK 0137
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 236 of 1,624
High Courts09 May 2023Disposed Of
Manager Legal (T.P. Cell), The New India Assurance Co.Ltd Vs Juli Devi & Ors
Orissa High Court · (2023) 05 OHC CK 0136
High Courts09 May 2023Disposed Of
Union Of India Vs Subal Lenka @ Bhaba & Anr
Orissa High Court · (2023) 05 OHC CK 0135
High Courts09 May 2023Disposed Of
Dhirendra Kumar Das Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0134
High Courts09 May 2023Disposed Of
Sailabala Mishra And Others Vs Sudarshan Mishra And Others
Orissa High Court · (2023) 05 OHC CK 0132
High Courts09 May 2023Dismissed
Niranjan Kishore Nanda Vs Gobinda Chandra Rath And Others
Orissa High Court · (2023) 05 OHC CK 0131
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts09 May 2023Disposed Of
Banambar Palai Vs Bidyadhar Palai And Others
Orissa High Court · (2023) 05 OHC CK 0130
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts09 May 2023Disposed Of
M/s. Bata India Ltd Vs Presiding Officer, Industrial Tribunal, Bhubaneswar And Anr
Orissa High Court · (2023) 05 OHC CK 0129
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17B, 25F
High Courts09 May 2023Allowed
Prasanta Chandra Rath Vs Pradip Kumar Patra
Orissa High Court · (2023) 05 OHC CK 0128
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 142
High Courts08 May 2023Disposed Of
State Of Odisha Represented By Its Secretary, Food Supplies & Consumer Welfare Department, Bhubaneswar Vs Sri Rushava Rana @ Rustava Rana Son Of Jugindra Rana Kushanga, Via: Chandanhati Bolangir
Orissa High Court · (2023) 05 OHC CK 0127
Constitution of India, 1950 — Article 14, 16, 21, 226, 227Administrative Tribunals Act, 1985 — Section 19
High Courts08 May 2023Dismissed
Minakhi Singh & Anr Vs Bharat Petroleum Corporation Ltd. & Anr
Orissa High Court · (2023) 05 OHC CK 0126
Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 14
High Courts08 May 2023Disposed Of
Prasanna Kumar Biswal Vs Ram Bali Prasad And Another
Orissa High Court · (2023) 05 OHC CK 0125
Industrial Disputes Act, 1947 — Section 18(3)(b), 25F, 25GContract Labour (Regulation and Abolition) Act, 1970 — Section 2(1)(h), 21(4)Payment of Wages Act, 1936 — Section 3(2)
High Courts08 May 2023Disposed Of
Baidi Gouda And Others Vs Dharampal Sharma And Another
Orissa High Court · (2023) 05 OHC CK 0124
High Courts08 May 2023Allowed
New India Assurance Co. Ltd Vs Monaka Sahoo And Others
Orissa High Court · (2023) 05 OHC CK 0123
High Courts08 May 2023Disposed Of
Prasana Kumar Khuntia Vs Santosh Kumar Swain
Orissa High Court · (2023) 05 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 313Negotiable Instruments Act, 1881 — Section 138
High Courts08 May 2023Disposed Of
Bhaskar Chandra Sahoo And Another Vs Rajkishore Sahoo And Others
Orissa High Court · (2023) 05 OHC CK 0121
High Courts08 May 2023Disposed Of
Narahari @ Nagendra Nath And Others Vs Sananda Nath
Orissa High Court · (2023) 05 OHC CK 0120
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts08 May 2023Disposed Of
Sajan Kumar Dhanuka Vs Sakuntala Agrawal And Another
Orissa High Court · (2023) 05 OHC CK 0119
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts08 May 2023Disposed Of
Suna Barik Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts08 May 2023Disposed Of
Pradip Pradhan Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0117
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37