High Courts10 May 2023Partly Allowed
Babita Patra @ Babi Vs Manoranjan Nayak @ Pintu
Orissa High Court · (2023) 05 OHC CK 0159
Contract Act, 1872 — Section 23
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 235 of 1,624
High Courts10 May 2023Disposed Of
Harish Chandra Sahoo Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 482
High Courts10 May 2023Dismissed
Umesh Patra Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 227Drugs & Cosmetics Act, 1940 — Section 27(b)(ii)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts10 May 2023
Dr.Biswanath Suar Vs Saswat Mishra And Another
Orissa High Court · (2023) 05 OHC CK 0155
High Courts10 May 2023Dismissed
Ganesh Kumar Nayak Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0154
Constitution of India, 1950 — Article 226, 227
High Courts10 May 2023Disposed Of
Abhina Kumar Swain Vs State Of Odisha & Others
Orissa High Court · (2023) 05 OHC CK 0153
Constitution of India, 1950 — Article 226, 227
High Courts10 May 2023
Bhagirathi Sahoo Vs Land Acquisition Officer cum Competent authority, NH 6, Keonjhar & Ors
Orissa High Court · (2023) 05 OHC CK 0151
High Courts10 May 2023Disposed Of
VIMTAS School of Pharmacy, Koraput Vs Pharmacy Council of India & Ors
Orissa High Court · (2023) 05 OHC CK 0150
High Courts10 May 2023Dismissed
Laxmi Narayan Singh Vs Sunita Jenamani @ Singh & Anr
Orissa High Court · (2023) 05 OHC CK 0149
High Courts09 May 2023Disposed Of
Shyam Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0148
High Courts09 May 2023Dismissed
Smt. Nayana Chhualsingh Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0147
High Courts09 May 2023Disposed Of
Pratap Kumar Parhi Vs Collector, Bhadrak And Others
Orissa High Court · (2023) 05 OHC CK 0146
High Courts09 May 2023Dismissed
Surya Sponge Iron Ltd Vs Allahbad Bank Now Indian Bank, Nayapalli Branch, Bhubaneswar And Others
Orissa High Court · (2023) 05 OHC CK 0145
High Courts09 May 2023Dismissed
Sumitra Sahoo Vs State Of Odisha & Others
Orissa High Court · (2023) 05 OHC CK 0144
High Courts09 May 2023Disposed Of
Arati Sahoo Vs Dinesh Ranjan Sahoo
Orissa High Court · (2023) 05 OHC CK 0143
Code of Criminal Procedure, 1973 — Section 125
High Courts09 May 2023Disposed Of
Satish Kumar Pal Vs Mitali Madhusmita Sahani And Another
Orissa High Court · (2023) 05 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts09 May 2023Dismissed
Parbati Sahoo Vs Dillip Kumar Pal
Orissa High Court · (2023) 05 OHC CK 0141
Hindu Marriage Act, 1955 — Section 5(1), 11Family Courts Act, 1984 — Section 19(1)Hindu Adoptions And Maintenance Act, 1956 — Section 18, 20
High Courts09 May 2023Disposed Of
Nrusingh Charan Nath & Ors Vs Rabinarayan Satpathy & Anr
Orissa High Court · (2023) 05 OHC CK 0140
High Courts09 May 2023Disposed Of
Udayanath Pattnayak & Anr Vs Namakkal South India Transports & Anr
Orissa High Court · (2023) 05 OHC CK 0139
High Courts09 May 2023Disposed Of
Alaka Palei & Ors Vs Sanjeeb Kumar Satpathy & Ors
Orissa High Court · (2023) 05 OHC CK 0138