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Orissa High Court judgments

32,472 judgments · page 233 of 1,624

High Courts12 May 2023Dismissed

Rattan Enterprises Swadhin Colony, Rajgangpur Sundargarh 3770017 Represented By Sri Chandradeo Rai Legal Representative Of Proprietor Late Ramrattan Rai And Another Vs State Of Odisha Represented By The Secretary Department Of Labour & Employment Odisha Secretariat, Bhubaneswar And Others

Orissa High Court · (2023) 05 OHC CK 0195

Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 2(a), 2(a)(i), 10A, 10(1)(d), 12(3), 12(5), 12(5)(d), 18(3), 39Contract Labour (Regulation and Abolition) Act, 1970 — Section 35
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High Courts11 May 2023Dismissed

Mahendra Behera & Another Vs State Of Odisha & Another

Orissa High Court · (2023) 05 OHC CK 0198

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 141, 147, 149, 294, 323, 341, 354, 354(B), 392, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)(ix)
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High Courts11 May 2023Disposed Of

Rajesh Maharana Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0186

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
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High Courts11 May 2023Disposed Of

Debendra Bankara Vs State Of Odisha

Orissa High Court · (2023) 05 OHC CK 0185

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 457Arms Act, 1959 — Section 25, 27
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