High Courts15 May 2023
Registrar (Judicial), Orissa High Court, Cuttack Vs Union Of India And Others
Orissa High Court · (2023) 05 OHC CK 0221
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 232 of 1,624
High Courts15 May 2023Allowed
Sarbeswar Barik Vs State Of Odisha & Others
Orissa High Court · (2023) 05 OHC CK 0220
Orissa Municipal Act 1950 — Section 73(1)Orissa Local Fund Services Rules 1975 — Rule 7, 9
High Courts15 May 2023Dismissed
Biswanth Jena And Others Vs Secretary, Law Department, Government Of Odisha, Lok Sewa Bhavan, Bhubaneswar And Others
Orissa High Court · (2023) 05 OHC CK 0219
Odisha Hindu Religious Endowments Act, 1951 — Section 27
High Courts15 May 2023Disposed Of
Sudarsan Mallick Vs Sunati Mallick And Others
Orissa High Court · (2023) 05 OHC CK 0218
Code of Criminal Procedure, 1973 — Section 127
High Courts15 May 2023Dismissed
Kishor Chandra Kerketta Vs Sushama Khadia
Orissa High Court · (2023) 05 OHC CK 0217
Code of Criminal Procedure, 1973 — Section 125Family Courts Act, 1984 — Section 19(4)
High Courts15 May 2023Disposed Of
National Insurance Company Ltd., Represented Through Its Officer Incharge, Orissa Legal Cell, Cantonment Road, Cuttack Vs Sobhagini Pradhan And Others
Orissa High Court · (2023) 05 OHC CK 0216
High Courts15 May 2023Disposed Of
Divisional Manager, Oriental Insurance Company Ltd Vs Durga Charan Mishra And Others
Orissa High Court · (2023) 05 OHC CK 0215
High Courts15 May 2023Disposed Of
Divisional Manager, Oriental insurance Company Ltd., Represented Through its Regional Manager, BBSR Vs Smt. Renubala Mishra @ Rina And Another
Orissa High Court · (2023) 05 OHC CK 0214
High Courts15 May 2023Dismissed
Divisional Manager, D.O. II, National Insurance Co. Limited Vs Sanjukta Pal And Another
Orissa High Court · (2023) 05 OHC CK 0213
Indian Penal Code, 1860 — Section 279, 304A
High Courts12 May 2023Disposed Of
Kangress Swain Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0212
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 294, 302, 307, 323, 324, 341Odisha Prevention of Witch Hunting Act 2013 — Section 4, 5
High Courts12 May 2023Disposed Of
Gopi @ Gopinath Mallick Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0211
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts12 May 2023Disposed Of
Uttam Kumar Dipa Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0210
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 216(A), 395Arms Act, 1959 — Section 25, 27
High Courts12 May 2023Disposed Of
Debasis Das Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0209
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts12 May 2023Disposed Of
Pradip Barik Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0208
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts12 May 2023Disposed Of
Girish Kumar Sahoo Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0207
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411Wild Life (Protection) Act, 1972 — Section 51
High Courts12 May 2023Disposed Of
Sunil Naik @ Pradhan @ Muna Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0206
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 354A, 354C, 376(1), 420, 506, 509Information Technology Act, 2000 — Section 66E, 67
High Courts12 May 2023Disposed Of
Bijay Pradhan And Others Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0205
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts12 May 2023Disposed Of
Somanth Behera Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0204
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 302, 323, 324, 341
High Courts12 May 2023Disposed Of
Runima Digal Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0203
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts12 May 2023Disposed Of
Kasta Rana Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0202
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)