High Courts17 May 2023Disposed Of
Kanhucharan Patra Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0231
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 231 of 1,624
High Courts17 May 2023Partly Allowed
Faku alias Danardan Mahapatra & Anr Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0230
Code of Criminal Procedure, 1973 — Section 161, 162(2), 313Indian Penal Code, 1860 — Section 34, 300, 302, 307, 324, 326, 341, 304IEvidence Act, 1872 — Section 32(1)
High Courts16 May 2023Disposed Of
Prakash Kumar Barik @ Natu Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0251
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts16 May 2023Disposed Of
Jhinu Khilla Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0250
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)/(ii)(C), 25, 27, 29
High Courts16 May 2023Disposed Of
Suraj Karua Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0249
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420
High Courts16 May 2023Disposed Of
Iswar Saraf And Another Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0248
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts16 May 2023Disposed Of
Pradip Das @ Pradeep Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0247
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts16 May 2023Disposed Of
Biranchi Barik Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0246
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts16 May 2023Disposed Of
Biswajit Sahoo Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0245
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts16 May 2023Disposed Of
Mohammad Sha And Others Vs Sayed Sindh Baig Peer Saheb And Kabarsthan, Bije Pipili Sasan And Others
Orissa High Court · (2023) 05 OHC CK 0244
Code of Civil Procedure, 1908 — Order 8 Rule 5(2), Order 9 Rule 9, Order 9 Rule 13, Order 39 Rule 1, Order 39 Rule 2Wakf Act, 1955 — Section 85, 87Wakf Act, 1954 — Section 6(1), 25(8)
High Courts16 May 2023Disposed Of
Chandan Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0243
High Courts16 May 2023Allowed
Shri Rajesh Behera Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0242
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 287, 300, 304, 304A, 379, 417, 420Explosive Substances Act, 1908 — Section 3, 4
High Courts15 May 2023Disposed Of
Milikshya Tandi Vs State Of Orissa
Orissa High Court · (2023) 05 OHC CK 0229
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)
High Courts15 May 2023Disposed Of
Puspanjali Gaana Vs State of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0228
Motor Vehicles Act, 1988 — Section 68(2)
High Courts15 May 2023Disposed Of
Anjan Ray Vs R.T.O., Angul
Orissa High Court · (2023) 05 OHC CK 0227
Motor Vehicles Act, 1988 — Section 194
High Courts15 May 2023Disposed Of
Nirakar Sahoo Vs Transport Commissioner cum Chairman, STA, Keonjhar And Another
Orissa High Court · (2023) 05 OHC CK 0226
High Courts15 May 2023Disposed Of
Ajay Kumar Sahoo Vs A.R.T.O., Khurda And Others
Orissa High Court · (2023) 05 OHC CK 0225
Motor Vehicles Act, 1988 — Section 50, 50(2), 51(5)
High Courts15 May 2023Disposed Of
Aska Co operative Sugar Industries Limited Vs Employees State Insurance Corporation, Bhubaneswar And Others
Orissa High Court · (2023) 05 OHC CK 0224
Employees� State Insurance Act, 1948 — Section 45A
High Courts15 May 2023Disposed Of
Sambit Padhi Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0223
High Courts15 May 2023
Pravat Kumar Padhi And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0222