High Courts11 May 2023Disposed Of
M. Ashok @ Asohk & Another Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
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Orissa High Court judgments
32,472 judgments · page 234 of 1,624
High Courts11 May 2023Disposed Of
Vinay Singh Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0179
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts11 May 2023Disposed Of
Laxman Nanda Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0178
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts11 May 2023Disposed Of
Jagadish Prasad Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0177
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts11 May 2023Disposed Of
Raju Madkami Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0175
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A
High Courts11 May 2023Disposed Of
SK. Suraj Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0174
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498A
High Courts10 May 2023Disposed Of
Anil Sundhi & Another Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0173
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section376(1), 376D, 506Information Technology Act, 2000 — Section 66(d), 66(E), 67
High Courts10 May 2023Disposed Of
Ajay Kumar Choudhury Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0172
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts10 May 2023Disposed Of
Raju Sharma Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0171
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366Prohibition of Child Marriage Act, 2006 — Section 9, 10
High Courts10 May 2023Disposed Of
Basanta Bhoi And Another Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0170
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 395Arms Act, 1959 — Section 25, 27
High Courts10 May 2023Disposed Of
Dusmanta Jena Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 313, 323, 354B, 376(1), 376(2)(n)
High Courts10 May 2023Disposed Of
Abhaya Sahu And Others Vs State Of Odisha
Orissa High Court · (2023) 05 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts10 May 2023Disposed Of
M/s. B.S.J. Associates Vs Assessment Unit Of National Faceless Assessment Centre, New Delhi And Others
Orissa High Court · (2023) 05 OHC CK 0167
Income Tax Act, 1961 — Section 148A(b), 148A(d)
High Courts10 May 2023Disposed Of
M/s. Nilamadhaba Enterprises Vs CT & GST Officer, Cuttack and Ors
Orissa High Court · (2023) 05 OHC CK 0166
Odisha Goods and Services Tax Act, 2017 — Section 107(1), 107(4)
High Courts10 May 2023Disposed Of
Rajendra Kumar Mohapatra And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0165
Constitution of India, 1950 — Article 227Orissa Estates Abolition Act, 1951 — Section 9
High Courts10 May 2023Disposed Of
Sudhir Ranjan Barik Vs State Of Odisha And Others
Orissa High Court · (2023) 05 OHC CK 0164
High Courts10 May 2023Disposed Of
Pratap Mohanty And Another Vs Commissioner Of Endowments, BBSR And Others
Orissa High Court · (2023) 05 OHC CK 0163
Odisha Hindu Religious Endowments Act, 1951 — Section 7, 29
High Courts10 May 2023Disposed Of
State Of Odisha And Others Vs Bijaya Kumar Hans And Another
Orissa High Court · (2023) 05 OHC CK 0162
High Courts10 May 2023Disposed Of
Devendra Umrao Vs M/s. Nayagarh Cooperative Sugar Industries Ltd. And Others
Orissa High Court · (2023) 05 OHC CK 0161
High Courts10 May 2023Disposed Of
Smt. V. Jhansirani Patro Vs Sri V. Rabindranath Patro
Orissa High Court · (2023) 05 OHC CK 0160