COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 246 of 1,624

High Courts24 Apr 2023Disposed Of

Hindustan Petroleum Corporation Limited Vs Presiding Officer, Labour Court, Odisha, Bhubaneswar And Others

Orissa High Court · (2023) 04 OHC CK 0231

Code of Civil Procedure, 1908 — Section 24, 38, 39, 40, 41, 42Industrial Disputes Act, 1947 — Section 2, 7, 17B, 33B, 33C(2)

High Courts24 Apr 2023Allowed

Banamali Rout Vs Collector, Puri & Anr

Orissa High Court · (2023) 04 OHC CK 0230

Constitution of India, 1950 — Article 226, 227 Odisha Grama Panchayat Act, 1964 — Section 25(n), 26, 26(2)

High Courts24 Apr 2023Disposed Of

Sanjay Pradhan Vs State Of Odisha & Others

Orissa High Court · (2023) 04 OHC CK 0229

High Courts24 Apr 2023Dismissed

Manoranjan Mandal & Anr Vs Union Of India & Anr

Orissa High Court · (2023) 04 OHC CK 0228

High Courts24 Apr 2023Disposed Of

Prakash Naik Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0227

High Courts24 Apr 2023Dismissed

Tapas Kumar Sahoo Vs Secretary Department Of Science & Technology, New Delhi & Ors

Orissa High Court · (2023) 04 OHC CK 0226

High Courts21 Apr 2023Disposed Of

Bharat Sanchar Nigam Ltd., Bhubaneswar And Others Vs Ranjan Kumar Maharana

Orissa High Court · (2023) 04 OHC CK 0225

High Courts21 Apr 2023Dismissed

Sandhya Celebration, A Proprietorship Unit And Another Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0224

High Courts21 Apr 2023Dismissed

Madan Mohan Sanbad Vs Premananda Sanbad And Others

Orissa High Court · (2023) 04 OHC CK 0223

High Courts21 Apr 2023Disposed Of

T. Gouri Sankar Vs Shri K. Venkata Ramana And Another

Orissa High Court · (2023) 04 OHC CK 0222

High Courts21 Apr 2023Disposed Of

Oriental Insurance Company Ltd Vs Shivani Singh And Another

Orissa High Court · (2023) 04 OHC CK 0221

High Courts21 Apr 2023Disposed Of

Malati Dalai & Ors Vs Union Of India

Orissa High Court · (2023) 04 OHC CK 0220

High Courts21 Apr 2023Disposed Of

Manager (T.P. Cell), M/s.New India Assurance Co. Ltd Vs Pritiranjan Samal And Another

Orissa High Court · (2023) 04 OHC CK 0219

High Courts21 Apr 2023Disposed Of

Divisional Manager, M/s.National Insurance Company Limited Vs Prasanta Palei And Another

Orissa High Court · (2023) 04 OHC CK 0218

High Courts21 Apr 2023Disposed Of

Tiki @ Meherban Alli Khan Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0217

High Courts21 Apr 2023Disposed Of

Litu @ Lalita Kumar Ghana And Another Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0216

High Courts21 Apr 2023Disposed Of

Susa @ Sushanta Rout @ Sushanta Ku Routray And Others Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0215

High Courts21 Apr 2023Disposed Of

Gopinath Rana And Another Vs N. Thirumala Naik

Orissa High Court · (2023) 04 OHC CK 0214

Industrial Disputes Act, 1947 — Section 33C(1)

High Courts21 Apr 2023Disposed Of

Gangadhar Pandka Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0213

High Courts21 Apr 2023Disposed Of

Dula Sabar Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0212

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection of Children from Sexual Offenses Act, 2012 — Section 6