COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 249 of 1,624

High Courts18 Apr 2023Allowed

Bholeswari Das Vs Collector & District Magistrate, Nuapada & Anr

Orissa High Court · (2023) 04 OHC CK 0172

Constitution of India, 1950 — Article 226, 227Orissa Gram Panchayat Act, 1964 — Section 4(1), 11, 25, 25(1), 25(2), 26, 26(2), 30, 35, 36, 37Representation of the People Act, 1950 — Section 19(a)

High Courts18 Apr 2023Dismissed

Bijaya Das (since dead) Rajesh Kumar Das @ Rajesh Das Vs Miss Shantilata Padhi And Another

Orissa High Court · (2023) 04 OHC CK 0171

High Courts18 Apr 2023Disposed Of

Biswamohan Pattnaik Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0170

High Courts18 Apr 2023Allowed

Biswanath Dhar Vs State Of Odisha & Others

Orissa High Court · (2023) 04 OHC CK 0169

Constitution of India, 1950 — Article 14, 16, 32, 34(1)(d), 166(3), 226, 227Odisha University Act, 1989 — Section 22

High Courts17 Apr 2023Dismissed

Sri Susanta Kumar Routray Vs N. Hedambar Rao And Another

Orissa High Court · (2023) 04 OHC CK 0168

High Courts17 Apr 2023Disposed Of

Kartik Sahu And Others Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0167

Code of Criminal Procedure, 1973 — Section 482

High Courts17 Apr 2023Disposed Of

Fakir Mohan Sahu Vs State Of Odisha And Another

Orissa High Court · (2023) 04 OHC CK 0166

Code of Criminal Procedure, 1973 — Section 482

High Courts17 Apr 2023Disposed Of

Anil Makar Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0165

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 323, 342, 376(2)(n), 376D, 506

High Courts17 Apr 2023Disposed Of

Krushna Khilla Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0164

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29

High Courts17 Apr 2023Disposed Of

Kalu@Rankanidhi Palei Vs State Of Odisha

Orissa High Court · (2023) 04 OHC CK 0163

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 294, 302, 307, 323, 326, 436

High Courts17 Apr 2023Allowed

M/s. Dhabaleswar Traders Rajastreet, Berhampur Vs State Of Odisha, Represented By Commissioner Of Sales Tax, Odissa

Orissa High Court · (2023) 04 OHC CK 0162

Constitution of India, 1950 — Article 14, 21Odisha Value Added Tax Act, 2004 — Section 2(45), 2(46), 42(5), 43, 43(2), 77, 78, 80Odisha Sales Tax Act, 1947 — Section 13(5)

High Courts13 Apr 2023Disposed Of

Nilachala Saraswata Sangha, Cuttack Vs Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0161

High Courts13 Apr 2023Disposed Of

Tanu Gupta Vs State Of Odisha & Ors

Orissa High Court · (2023) 04 OHC CK 0160

High Courts13 Apr 2023Disposed Of

Manoj Kumar Sahu Vs State Of Odisha & Ors

Orissa High Court · (2023) 04 OHC CK 0159

High Courts13 Apr 2023Disposed Of

Bhushan Steel Limited & Anr Vs Orissa Electricity Regulatory Commission & Ors

Orissa High Court · (2023) 04 OHC CK 0158

High Courts13 Apr 2023Disposed Of

Bamadev Sahoo Vs State Of Odisha And Others

Orissa High Court · (2023) 04 OHC CK 0157

Code of Criminal Procedure, 1973 — Section 482

High Courts13 Apr 2023Disposed Of

Chief Secretary, Govt. Of Odisha, Bhubaneswar Vs Ms. C.T.M. Suguna, IAS (Retd.), Former Principal Secretary-cum-Commissioner, Consolidation, Odisha, Bhubaneswar & Ors

Orissa High Court · (2023) 04 OHC CK 0140

Orissa Civil Services (Pension) Rules, 1992 — Rule 54

High Courts13 Apr 2023Disposed Of

Manoj Kumar Sa Vs State Of Odisha & Ors

Orissa High Court · (2023) 04 OHC CK 0139

High Courts13 Apr 2023Dismissed

Odisha State Civil Supplies Corporation Limited, Bhubaneswar Vs Bhagirathi Nayak And Others

Orissa High Court · (2023) 04 OHC CK 0138

High Courts13 Apr 2023Dismissed

Branch Manager, Oriental Insurance Co. Ltd Vs Sanjay Singh And Others

Orissa High Court · (2023) 04 OHC CK 0137