High Courts11 Apr 2023Allowed
Managing Committee Of Kanak Durga High School, Nischinta, Balasore Vs Regional Director Of Education, Bhubaneswar And Others
Orissa High Court · (2023) 04 OHC CK 0111
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 252 of 1,624
High Courts11 Apr 2023Disposed Of
Archana Nag Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 120B, 384, 385, 388, 389, 500, 506Information Technology Act, 2000 — Section 67, 67A, 67E
High Courts11 Apr 2023Disposed Of
Anchalika Ramalila Samiti Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0109
High Courts10 Apr 2023Disposed Of
Tumuka Mallick Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section20(b)(ii)C, 25, 37
High Courts10 Apr 2023Disposed Of
Kamalesh Ahirwar @ Singh & Another Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 366, 370
High Courts10 Apr 2023Disposed Of
Praveen Varanasi @ V. Praveen & Another Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411, 413
High Courts10 Apr 2023Disposed Of
Narayan Sahoo Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0105
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts10 Apr 2023Disposed Of
Rajesh Varanasi @ V. Rajesh & Another Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0104
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379, 411, 413
High Courts10 Apr 2023Disposed Of
Gopal Pagal Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0103
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4
High Courts10 Apr 2023Disposed Of
Kalia @ Biswajit Acharya Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0102
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 489A, 489B, 489C, 489D
High Courts10 Apr 2023Disposed Of
Krushna Chandra Mallik Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0101
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 379
High Courts10 Apr 2023Disposed Of
Haribandhu Karlia Vs State Of Odisha
Orissa High Court · (2023) 04 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 344, 363, 376(2)(n), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 4(2)(6)
High Courts10 Apr 2023Dismissed
Manoj Kumar Patra Vs Commissioner Consolidation & Settlement, Odisha, Bhubaneswar And Others
Orissa High Court · (2023) 04 OHC CK 0099
Orissa Survey and Settlement Act, 1958 — Section 15(b)
High Courts10 Apr 2023Disposed Of
Deepak Kisan Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0098
Orissa Land Reforms Act, 1960 — Section 22
High Courts10 Apr 2023Disposed Of
Rajesh Kumar Barik And Others Vs Govt. Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0097
High Courts10 Apr 2023Disposed Of
M/s Ajax Petro Vs Union Of India And Others
Orissa High Court · (2023) 04 OHC CK 0096
High Courts10 Apr 2023Disposed Of
M/s Rams Assorted Cold Storage, BBSR Vs Competent authority and L.A.O., Spl. Land Acquisition Cell, BBSR And Others
Orissa High Court · (2023) 04 OHC CK 0095
High Courts10 Apr 2023Disposed Of
Narayan Pani Vs State Of Odisha & Others
Orissa High Court · (2023) 04 OHC CK 0094
Odisha Survey and Settlement Act, 1958 — Section 3B, 22(2)(b)
High Courts10 Apr 2023Disposed Of
Utkal Alumina International Ltd., Rayagada Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0093
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts10 Apr 2023
Surath Behera Vs State Of Odisha And Others
Orissa High Court · (2023) 04 OHC CK 0092