High Courts28 Mar 2023Disposed Of
Ashalata Puhan Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0195
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 258 of 1,624
High Courts28 Mar 2023Disposed Of
Kalyanmayee Self Help Group, Balasore Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0194
High Courts28 Mar 2023Disposed Of
Hajrath Khan And Others Vs Presiding Officer, Labour Court, BBSR And Others
Orissa High Court · (2023) 03 OHC CK 0193
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts28 Mar 2023Disposed Of
State Of Odisha And Another Vs Pramod Kumar Das
Orissa High Court · (2023) 03 OHC CK 0192
High Courts28 Mar 2023Disposed Of
State Of Odisha And Another Vs Bapina Nayak
Orissa High Court · (2023) 03 OHC CK 0191
High Courts28 Mar 2023Disposed Of
Prabhat Kumar Baksi Vs State Of Odisha & Ors
Orissa High Court · (2023) 03 OHC CK 0190
High Courts28 Mar 2023Dismissed
Aswini Kumar Jena Vs Republic Of India
Orissa High Court · (2023) 03 OHC CK 0189
High Courts27 Mar 2023Disposed Of
Madhusudan Mohapatra Vs Brundaban Panda And Others
Orissa High Court · (2023) 03 OHC CK 0217
Odisha Hindu Religious Endowments Act, 1951 — Section 25
High Courts27 Mar 2023Allowed
Bhakta Padarbinda Rath Vs State Of Orissa & Others
Orissa High Court · (2023) 03 OHC CK 0216
High Courts27 Mar 2023Disposed Of
M/s. Jindal India Thermal Power Ltd Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0215
High Courts27 Mar 2023Disposed Of
Sarada Prasad Nayak Vs National Highways Authorities Of India And Others
Orissa High Court · (2023) 03 OHC CK 0214
Arbitration and Conciliation Act, 1986 — Section 29A
High Courts27 Mar 2023Disposed Of
Ashok Kumar Senapati Vs Commissioner Of Endowments, Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0213
Odisha Hindu Religious Endowments Act, 1951 — Section 30
High Courts27 Mar 2023Disposed Of
Bhupendra Narayan Mohanty Vs Presiding Officer, Labour Court, Jeypore And Another
Orissa High Court · (2023) 03 OHC CK 0211
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts27 Mar 2023Disposed Of
Parbati Mallik Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0210
High Courts27 Mar 2023Disposed Of
Sri Gauranga Mahaprabhu Bije Ramagarh Vs Commissioner Of Endowments, Odisha And Another
Orissa High Court · (2023) 03 OHC CK 0209
Odisha Hindu Religious Endowments Act, 1951 — Section 41
High Courts27 Mar 2023Disposed Of
Biswamohan Pattnaik Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0208
High Courts27 Mar 2023Disposed Of
Kedarnath Samartha Vs State Of Odisha And Others
Orissa High Court · (2023) 03 OHC CK 0207
High Courts27 Mar 2023
Upendra Dalei And Others Vs Upendra Nath Patra And Others
Orissa High Court · (2023) 03 OHC CK 0206
Orissa Land Reforms Act, 1960 — Section 22
High Courts27 Mar 2023Disposed Of
M/s. Rungta Mines Ltd Vs Commissioner Of Central Goods And Service Tax, Central Excise And Customs, Rourkela
Orissa High Court · (2023) 03 OHC CK 0205
Constitution of India, 1950 — Article 226, 227Central Excise Act, 1944 — Section 35GLimitation Act, 1963 — Section 14
High Courts27 Mar 2023Disposed Of
M/s. Rungta Sons Pvt. Ltd Vs Commissioner Of Central Goods And Service Tax, Central Excise And Customs, Rourkela
Orissa High Court · (2023) 03 OHC CK 0204
Constitution of India, 1950 — Article 226, 227Central Excise Act, 1944 — Section 35GLimitation Act, 1963 — Section 14