High Courts27 Feb 2023Dismissed
State Of Odisha Vs Sri Khirod Kumar Sahu
Orissa High Court · (2023) 02 OHC CK 0209
Industrial Disputes Act, 1947 — Section 17B, 33C(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 269 of 1,624
High Courts27 Feb 2023Disposed Of
Basanta Mahanta And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0208
High Courts27 Feb 2023Disposed Of
Guna Sahu And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0207
Odisha Prevention of Land Encroachment Act, 1972 — Section 8A
High Courts27 Feb 2023Disposed Of
Yudhistria Panda And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0206
High Courts27 Feb 2023Disposed Of
Hindustan Petroleum Corporation Limited Vs Presiding Officer, Labour Court, Odisha, Bhubaneswar And Others
Orissa High Court · (2023) 02 OHC CK 0205
Industrial Disputes Act, 1947 — Section 2, 7, 17B, 33C(2)
High Courts27 Feb 2023Disposed Of
Subarna Ghosh Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0204
Limitation Act, 1963 — Section 17, 29Odisha Government Land Settlement Act, 1962 — Section 7A(3)
High Courts27 Feb 2023Disposed Of
Purnnima Jena Vs Collector, Jajpur And Others
Orissa High Court · (2023) 02 OHC CK 0203
High Courts27 Feb 2023Dismissed
Nirmala Behera Vs State Of Odisha And Other
Orissa High Court · (2023) 02 OHC CK 0202
High Courts27 Feb 2023Disposed Of
State Of Odisha And Others Vs Tikam Rana And Another
Orissa High Court · (2023) 02 OHC CK 0201
High Courts27 Feb 2023Disposed Of
Pankhrasius Bara Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0200
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
High Courts27 Feb 2023Disposed Of
Akshaya Jena Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0199
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
High Courts27 Feb 2023Disposed Of
Madesh Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0198
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 37
High Courts27 Feb 2023Disposed Of
Bijay Kumar Sahoo @ Chagala Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0197
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts27 Feb 2023Disposed Of
Kewal Singh Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0196
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 306, 395, 397Arms Act, 1959 — Section 25, 27
High Courts24 Feb 2023Disposed Of
Naresh Chandra Mohanty Vs Mahanadi Coal Field Ltd., Sambalpur And Another
Orissa High Court · (2023) 02 OHC CK 0181
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts24 Feb 2023Allowed
Manoranjan Swain And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0180
High Courts24 Feb 2023Disposed Of
Dhaneswsar Panda Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0179
High Courts24 Feb 2023Disposed Of
Sreepati Ranjan Dash Vs State Of Odisha & Others
Orissa High Court · (2023) 02 OHC CK 0178
Constitution of India, 1950 — Article 226, 227
High Courts24 Feb 2023Disposed Of
Krupajala Self Help Group, Balasore Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0177
High Courts24 Feb 2023Disposed Of
Srikanta Kumar Dash And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0176