High Courts22 Feb 2023Allowed
Santosh Kumar Malik Vs Election Officer cum B.D.O, Cuttack & Ors
Orissa High Court · (2023) 02 OHC CK 0155
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 271 of 1,624
High Courts21 Feb 2023Dismissed
Divisional Manager, O.F.D.C. Ltd. Vs Orissa Sales Tax Tribunal And Others
Orissa High Court · (2023) 02 OHC CK 0154
High Courts21 Feb 2023Dismissed
Trilochan Pradhan Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0153
High Courts21 Feb 2023Allowed
M/s. Adhunik Metaliks Ltd Vs Commissioner Of Sales Tax And Another
Orissa High Court · (2023) 02 OHC CK 0152
High Courts21 Feb 2023Disposed Of
M/s. Brace Iron & Steel Private Limited Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0151
Orissa Value Added Tax Act, 2004 — Section 43
High Courts20 Feb 2023Disposed Of
Srikant Kumar Mohapatra Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0150
High Courts20 Feb 2023Disposed Of
Jakub Barik Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0149
High Courts20 Feb 2023Disposed Of
M/s. AAR PEE Steels Vs Commissioner Of CGST And Excise, Rourkela And Others
Orissa High Court · (2023) 02 OHC CK 0148
High Courts20 Feb 2023Disposed Of
Kambi Mallick & Ors Vs State Of Odisha& Ors
Orissa High Court · (2023) 02 OHC CK 0147
High Courts20 Feb 2023Disposed Of
M/s. Panchajanya Press Vs Dy. Director (Revenue) And Another
Orissa High Court · (2023) 02 OHC CK 0146
Employees� State Insurance Act, 1948 — Section 45A
High Courts20 Feb 2023Disposed Of
Mamina Dalai Vs Collector, Jajpur And Others
Orissa High Court · (2023) 02 OHC CK 0145
High Courts20 Feb 2023Dismissed
Chittaranjan Mohanty Vs State Of Odisha
Orissa High Court · (2023) 02 OHC CK 0144
High Courts20 Feb 2023Disposed Of
Animi Rajendra Prasad Vs Chairman, Central Board Of Direct Taxes And Others
Orissa High Court · (2023) 02 OHC CK 0142
Income Tax Act, 1961 — Section 148A(b)
High Courts20 Feb 2023
Rabindra Kumar Paila Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0141
High Courts20 Feb 2023Dismissed
M/s Light & Electronics, Cuttack Vs Odisha Sales Tax Tribunal And Others
Orissa High Court · (2023) 02 OHC CK 0140
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts20 Feb 2023Disposed Of
Mahant Sri Krishna Gopal Das Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0139
High Courts20 Feb 2023Disposed Of
Prasan Kumar Behera Vs State Of Orissa And Others
Orissa High Court · (2023) 02 OHC CK 0137
High Courts17 Feb 2023
Nirupama Das & Another Vs Asit Kumar Nandi & Others
Orissa High Court · (2023) 02 OHC CK 0135
High Courts17 Feb 2023Dismissed
M/s. Neelachal Ispat Nigam Ltd.(NINL), Kalinga Nagar Industrial Complex, Jajpur Vs State Of Odisha And Others
Orissa High Court · (2023) 02 OHC CK 0134
Code of Civil Procedure, 1908 — Order 47 Rule 1Orissa Payment of Gratuity Rules, 1974 — Rule 11(5), 17